High Courts05 Dec 1913
Mr. J. Seiber and Another Vs Dainiel Varki
Madras High Court · 25 Ind. Cas. 41
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,063 of 61,106
High Courts05 Dec 1913
In Re: Jogesh Chandra Gupta and Others
Calcutta High Court · 33 Ind. Cas. 831
Legal Practitioners Act, 1879 — Section 13(a), 14
High Courts05 Dec 1913
Sadasib Mandal Vs Emperor on the Complaint of Purna Chandra Nag
Calcutta High Court · (1913) 12 CAL CK 0003
High Courts05 Dec 1913
Ariff Munshi and Another Vs Emperor
Calcutta High Court · (1913) 12 CAL CK 0002
High Courts05 Dec 1913
Manjaya Mudali and Another Vs Shanmuga Mudali and Seven Ors.
Madras High Court · (1915) ILR (Mad) 684
High Courts05 Dec 1913
Nanjaya Mudali and Another Vs Shanmuga Mudali and Others
Madras High Court · AIR 1914 Mad 440(2) : 22 Ind. Cas. 555 : (1914) 26 MLJ 576
Transfer of Property Act, 1882 — Section 43
High Courts04 Dec 1913
In Re: Rangasami Pillai
Madras High Court · (1915) ILR (Mad) 555 : 30 Ind. Cas. 455
High Courts04 Dec 1913
Sayabkhan Sandojai and Another Vs Beebee Khathoo
Madras High Court · 29 Ind. Cas. 587
High Courts04 Dec 1913
In Re: Mir Husen Abdul Rahiman
Bombay High Court · AIR 1914 Bom 3 : (1914) 16 BOMLR 84
Criminal Procedure Code, 1898 (CrPC) — Section 514, 531
High Courts03 Dec 1913Dismissed
Parbati Dasi Vs Raja Baikuntha Nath De
Bombay High Court · (1914) 16 BOMLR 101
High Courts03 Dec 1913
Emperor Vs Madan Mandal and Others
Calcutta High Court · (1914) ILR (Cal) 662
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 148, 149, 304, 326
High Courts03 Dec 1913Allowed
Musammat Jagrani Koer Vs Kuar Durga Parshad
Bombay High Court · (1914) 16 BOMLR 141
High Courts03 Dec 1913Dismissed
Partab Singh and Others Vs Daulat and Others
Allahabad High Court · (1914) ILR (All) 63
High Courts03 Dec 1913Dismissed
Kamta Prasad and Others Vs Ram Jag and Others
Allahabad High Court · AIR 1914 All 356 : (1914) ILR (All) 60
High Courts02 Dec 1913
Gadigeremula Sunki Reddi Vs Vengal Reddi minor by next Friend and Brother, Nagi Reddi
Madras High Court · 30 Ind. Cas. 391
High Courts02 Dec 1913
Kedar Biswas Vs Mathura Nath Mitra
Calcutta High Court · (1913) 12 CAL CK 0011
High Courts02 Dec 1913
Ramchandra Anandrao Kulkarni Vs Pandu Dagdu Teli
Bombay High Court · AIR 1914 Bom 30 : (1914) 16 BOMLR 75
Civil Procedure Code, 1908 (CPC) — Section 100, 4
High Courts02 Dec 1913Allowed
Sarju Misr, Bindesra Kunwar and Others Vs Badri kasaundhan
Allahabad High Court · (1914) ILR (All) 55
High Courts02 Dec 1913Disposed
Kundan Singh and Others Vs Dalip Singh and Others
Allahabad High Court · (1913) ILR (All) 58
High Courts02 Dec 1913
Sri Rajah Row Venkata Kumara Mahipati Surya Rao Bahadur Garu, By His Authorized Agent M. Subbarayadu Garu Vs Sri Rajah Rao Subbayamma Rao Bahadur Garu
Madras High Court · 24 Ind. Cas. 484 : (1914) 1 LW 443