High Courts26 Mar 1915
In Re: Rukmani Ammal and Another
Madras High Court · AIR 1916 Mad 1059 : 29 Ind. Cas. 98
Penal Code, 1860 (IPC) — Section 379
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,065 of 61,203
High Courts26 Mar 1915
In Re : S. Kuppusami Aiyar
Madras High Court · (1916) ILR (Mad) 561 : (1915) 2 LW 463 : (1915) 28 MLJ 505
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts26 Mar 1915
In Re: S. Kuppuswami Aiyar
Madras High Court · AIR 1916 Mad 408 : (1916) ILR (Mad) 561
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 189, 504
High Courts26 Mar 1915
R. Srinivasa Iyengar Vs S.K.M.R.M. Ramaswami Chettiar by Agent, Somasundaram Chettiar
Madras High Court · (1916) ILR (Mad) 235
Letters Patent Act, 1865 — Clause 15
High Courts26 Mar 1915
Narayana Asari and Others Vs Kandasami Asari
Madras High Court · AIR 1916 Mad 967(2) : 29 Ind. Cas. 541 : (1916) 3 LW 164
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts25 Mar 1915
Chandu alias Shinivasa Pai Vs Koaja Poojari and Others
Madras High Court · AIR 1916 Mad 940(1) : 30 Ind. Cas. 370
High Courts25 Mar 1915
Hazari Lal Sarkar Vs Maharaj Kumar Kshaunish Chandra Roy Bahadur and Others
Calcutta High Court · 31 Ind. Cas. 249
High Courts25 Mar 1915
Kedar Nath Mitter Vs Denobandhu Shaha and Others
Calcutta High Court · 31 Ind. Cas. 626
Limitation Act, 1963 — Section 20
High Courts25 Mar 1915Dismissed
Kedar Nath Mitra Vs Dinabandhu Saha
Calcutta High Court · (1915) ILR (Cal) 1043
Limitation Act, 1963 — Section 20
High Courts25 Mar 1915
Era Dodda Basappa Vs Rama Reddi
Madras High Court · AIR 1916 Mad 1054(2) : 29 Ind. Cas. 505
Probate and Administration Act, 1881 — Section 92
High Courts25 Mar 1915
Gramani Adam Sahib and Others Vs S. Haji Abdulla Sahib and Others
Madras High Court · 29 Ind. Cas. 575
High Courts24 Mar 1915Dismissed
Chummun Prasad Choube and Another Vs Pranpat Choube and Others
Allahabad High Court · AIR 1915 All 301 : 29 Ind. Cas. 166
High Courts24 Mar 1915Dismissed
Emperor Vs Mukhtar Ahmad and Another
Allahabad High Court · (1915) ILR (All) 353
High Courts24 Mar 1915Dismissed
Rambodh Singh Vs Lakhpati, Ram Raj Singh and Another
Allahabad High Court · (1915) ILR (All) 350
High Courts24 Mar 1915
Jwala Pershad Sahu Vs Bigalram Mandwari
Allahabad High Court · AIR 1915 All 196 : 28 Ind. Cas. 905
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 17 Rule 2, Order 9 Rule 8Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 17 Rule 2, Order 9 Rule 8Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 17 Rule 2, Order 9 Rule 8
High Courts24 Mar 1915
Mukhtar Ahmad and Another Vs Emperor
Allahabad High Court · AIR 1915 All 208(1) : 29 Ind. Cas. 335
Penal Code, 1860 (IPC) — Section 323, 332
High Courts24 Mar 1915
Sri Kakarlapudi Lakshminarayana Jagannada Raju Garu and Others Vs Sri Rajah Kandukuri Veera Sarabha Varah Lakshmi Narasimha Venkata Jogi Balasurya Prasada Row Garu and Another
Madras High Court · (1916) ILR (Mad) 554 : (1915) 28 MLJ 650
Transfer of Property Act, 1882 — Section 6
High Courts24 Mar 1915
Sri K.L. Jagannada Raju Garu and Another Vs Sri Rajah K.V.S.V.L.N.V.J.B. Prasada Rao Garu and Another
Madras High Court · (1916) ILR (Mad) 554
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 6