High Courts22 Mar 1915
Vasudev Raghunath Oka Vs Janardan Sadashiv Apte
Bombay High Court · 29 Ind. Cas. 497
Transfer of Property Act, 1882 — Section 53
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,067 of 61,203
High Courts22 Mar 1915Disposed Of
Janki Prasad Vs Parmeshwar Din Pandey
Allahabad High Court · AIR 1915 All 240 : 29 Ind. Cas. 975
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 164
High Courts22 Mar 1915Dismissed
Emperor Vs Tilak Pandey and Others
Allahabad High Court · (1915) ILR (All) 344
High Courts22 Mar 1915
Tilak Pandey and Others Vs Emperor
Allahabad High Court · AIR 1915 All 135 : 29 Ind. Cas. 97
Criminal Procedure Code, 1898 (CrPC) — Section 476Criminal Procedure Code, 1898 (CrPC) — Section 476Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts22 Mar 1915
M.K. Veeraraghava Chariar Vs A. Krishnamachariar
Madras High Court · 29 Ind. Cas. 907
High Courts22 Mar 1915
Sri Raja Mulraju Lakshmi Venkayamma Rao Bahadur Vs Sri Raja Venkatadri Appa Rao Bahadur represented by the Collector of Kistna on behalf of the Court of Wards and Others
Madras High Court · AIR 1916 Mad 1222(2) : 30 Ind. Cas. 372
High Courts20 Mar 1915Dismissed
Moti Lal Vs Gangadhar and Others
Allahabad High Court · AIR 1915 All 171 : 29 Ind. Cas. 176
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Mar 1915
Khemesh Chandra Rakshit Vs Abdul Hamid
Calcutta High Court · 29 Ind. Cas. 350
Land Registration Act, 1876 — Section 69
High Courts19 Mar 1915
Puran Nath Sadhak Vs Atwargir
Allahabad High Court · AIR 1915 All 255 : 29 Ind. Cas. 217
Provincial Insolvency Act, 1907 — Section 4(6)
High Courts19 Mar 1915
Sunder Lal and Others Vs Dharam Pal and Others
Allahabad High Court · AIR 1915 All 75 : 28 Ind. Cas. 878
High Courts19 Mar 1915
Annamalai Mayammad Meera, Rowthan's son, Abdulla Rowthan Vs The Honourable Rajah Vasudeva Ravi Varma, Styled Valia Nambidi of Vengunnat, and Others
Madras High Court · AIR 1915 Mad 107 : 29 Ind. Cas. 286
High Courts19 Mar 1915
Authikesavaloo Naicker Vs Syed Shah Abdulla Hussain Sahib Khadiri and Others
Madras High Court · AIR 1916 Mad 494 : 29 Ind. Cas. 62 : (1915) 2 LW 479
Transfer of Property Act, 1882 — Section 53
High Courts19 Mar 1915
Sri Rajah Row Venkata Mahipathy Gangadhara Rama Row Bahadur Vs Sri Rajah Venkata Kumara Mahipathy Surya Rao Bahadur Garu, Rajah of Pittapur
Madras High Court · (1916) ILR (Mad) 396
High Courts19 Mar 1915
Muhammad Hussain Sahib and Another Vs Abdul Karim Sahib
Madras High Court · (1916) ILR (Mad) 544
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Article 181, 182, 183Transfer of Property Act, 1882 — Section 88, 89
High Courts19 Mar 1915
Sri Raja Row Venkata Mahipathy Gangadhara Rama Rao Bahadur Vs Sri Raja Venkata Mahipathy Surya Rao Bahadur Garu alias Sri Rajah Rao Venkatakumara Mahipathy Surya Rao Bahadur Garu, Rajah of Pittapur
Madras High Court · (1916) ILR (Mad) 396 : (1915) 28 MLJ 624
High Courts19 Mar 1915
Sri Rajah Row Venkata Mahipaty Gangadhara Rama Row Bahadur Vs Sri Rajah Venkata Kumara Mahipaty Surya Rao Bahadur Garu alias Sri Rajah Rao Venkata Kumara Mahipathy Surya Rao Bahadur Garu, Rajah of Pittapur
Madras High Court · 29 Ind. Cas. 356
High Courts19 Mar 1915
Raje Bommaraju Venkata Perumal Raju Bahadur Varu by Guardian W.A. Varadachariar Vs Subramanya Nayani Varu and Others
Madras High Court · AIR 1916 Mad 728(1) : 31 Ind. Cas. 87
High Courts19 Mar 1915
Mahammad Husain Saib and Another Vs Abdul Kareem Saib
Madras High Court · AIR 1916 Mad 288 : 29 Ind. Cas. 237
Transfer of Property Act, 1882 — Section 88, 89
High Courts18 Mar 1915
Kumar Rameshwar Malia and Others Vs Sri Sri Jiu Thakur, by his Shebait, Mahant Sri Sri Ram Chandra Acharjya Goswami and Others
Calcutta High Court · 29 Ind. Cas. 337
Limitation Act, 1908 — Section 30
High Courts18 Mar 1915
Biswessor Sen and Another Vs Imamudii Chowdhuri and Others
Calcutta High Court · 29 Ind. Cas. 833