High Courts29 Mar 1915
P.S. Shadagopa Naidu and Another Vs P.S. Thirumalaswami Naidu
Madras High Court · 30 Ind. Cas. 272
Succession Act, 1865 — Section 187
JUDGMENT DATABASE
Search 12,24,129 Indian judgments.
12,24,129 judgments in All Courts · page 60,068 of 61,207
High Courts27 Mar 1915Allowed
Parma Vs Nek Ram
Allahabad High Court · AIR 1915 All 172(2) : 29 Ind. Cas. 133
Civil Procedure Code, 1908 (CPC) — Section 151Probate and Administration Act, 1881 — Section 50Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Mar 1915
Kamaksha Basini Chowdhurani Vs Jagat Sundari Chowdhurani
Calcutta High Court · 30 Ind. Cas. 875
Guardians and Wards Act, 1890 — Section 47(f), 47(g), 47(i)
High Courts26 Mar 1915
Gopal Chandra Bose and Another Vs Hari Mohan Dutt and Others
Calcutta High Court · 30 Ind. Cas. 49
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts26 Mar 1915
Ambica Charan Das, Priya Nath Das Vs Harinath Das and Others
Calcutta High Court · 29 Ind. Cas. 905
Contract Act, 1872 — Section 69
High Courts26 Mar 1915
Diljanmihha Bibi Vs Hemanta Kumar Roy and Others
Calcutta High Court · 29 Ind. Cas. 395
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 141, 151, 47
High Courts26 Mar 1915
Bal Gangadhar Tilak Vs Shri Shriniwas Pandit
Bombay High Court · (1915) 17 BOMLR 527
Evidence Act, 1872 — Section 145, 83
Privy Council26 Mar 1915
Bal Gangadhar Tilak and others Vs Shrinivas Pandit and others
Privy Council · (1915) AIR(PC) 7
High Courts26 Mar 1915Disposed Of
Emperor Vs Mohan Lal
Allahabad High Court · 29 Ind. Cas. 65
Criminal Procedure Code, 1898 (CrPC) — Section 423(1)(b), 439(3)Criminal Procedure Code, 1898 (CrPC) — Section 423(1)(b), 439(3)Criminal Procedure Code, 1898 (CrPC) — Section 423(1)(b), 439(3)
High Courts26 Mar 1915
Rasul Khan and Others Vs Emperor
Allahabad High Court · AIR 1915 All 281 : 29 Ind. Cas. 91
Penal Code, 1860 (IPC) — Section 302Penal Code, 1860 (IPC) — Section 302Penal Code, 1860 (IPC) — Section 302
High Courts26 Mar 1915
R. Srinivasa Iyengar Vs S.K.M.R.M. Ramaswami Chettiar by agent Somasundaram Chettiar
Madras High Court · AIR 1916 Mad 120(2) : 29 Ind. Cas. 846
High Courts26 Mar 1915
Hansraj Sowcar Vs S.M. Sheik Mohideen Rowther and Others
Madras High Court · 29 Ind. Cas. 745
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Mar 1915
In Re: B. Dasappa
Madras High Court · AIR 1916 Mad 1109 : 29 Ind. Cas. 85
Penal Code, 1860 (IPC) — Section 217, 411
High Courts26 Mar 1915
In Re: Rukmani Ammal and Another
Madras High Court · AIR 1916 Mad 1059 : 29 Ind. Cas. 98
Penal Code, 1860 (IPC) — Section 379
High Courts26 Mar 1915
In Re : S. Kuppusami Aiyar
Madras High Court · (1916) ILR (Mad) 561 : (1915) 2 LW 463 : (1915) 28 MLJ 505
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts26 Mar 1915
In Re: S. Kuppuswami Aiyar
Madras High Court · AIR 1916 Mad 408 : (1916) ILR (Mad) 561
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 189, 504
High Courts26 Mar 1915
R. Srinivasa Iyengar Vs S.K.M.R.M. Ramaswami Chettiar by Agent, Somasundaram Chettiar
Madras High Court · (1916) ILR (Mad) 235
Letters Patent Act, 1865 — Clause 15
High Courts26 Mar 1915
Narayana Asari and Others Vs Kandasami Asari
Madras High Court · AIR 1916 Mad 967(2) : 29 Ind. Cas. 541 : (1916) 3 LW 164
Criminal Procedure Code, 1898 (CrPC) — Section 145