High Courts12 Mar 1915
Mysore Balakrishna Rao Vs The Secretary of State for India in Council
Madras High Court · AIR 1916 Mad 789(2) : (1916) ILR (Mad) 494 : 30 Ind. Cas. 355
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,070 of 61,203
High Courts12 Mar 1915
M. Balkrishna Rao Vs The Secretary of State for India in Council
Madras High Court · (1916) ILR (Mad) 494 : (1915) 2 LW 695
Tamil Nadu Forest Act, 1882 — Section 16, 17, 6
High Courts12 Mar 1915
In Re: Mir Hyder Saheb
Madras High Court · AIR 1916 Mad 1038(1) : 29 Ind. Cas. 88
Penal Code, 1860 (IPC) — Section 352
High Courts12 Mar 1915
Sri Rajah Chitti Babu Viziarama Gajapati Raju Alias Poosapati Viziarama Gajapathi Raju, Maharajah Manyasultan Bahadur of Vizianagaram, by his Muktyar, G. Appayya Vs D.V. Narasinga Rao
Madras High Court · 29 Ind. Cas. 763
Legal Practitioners Act, 1879 — Section 28
High Courts11 Mar 1915
Shashi Bhusan Hazrah Vs Sheikh Esabar (Esrar) Ali Nazir and Others, Purna Chandra Pal, Kalidas Samanta and Others, Jogendra Nath Samanta and Another, Sheikh Arietullah and Others, Akhil Chandra Adhicary and Others, Kalidas Samanta and Others, Abdul Gaffur Nazir and Others, Sheikh Arietulla and Others
Calcutta High Court · 29 Ind. Cas. 122
Bengal Tenancy Act, 1885 — Section 105, 108, 109
High Courts11 Mar 1915
Nabendra Kishore Roy and Others Vs Srimati Rahima Banu and Another
Calcutta High Court · 31 Ind. Cas. 695
High Courts11 Mar 1915
Emperor Vs Gangua
Allahabad High Court · AIR 1915 All 245 : (1915) ILR (All) 331 : 29 Ind. Cas. 323
High Courts11 Mar 1915
Devarasu Venkatachala Dwaraka Nadha Rao, Narasubayammah Vs Devarasu Venkatarao Pantulu and Others
Madras High Court · 29 Ind. Cas. 183
Limitation Act, 1963 — Article 127
High Courts11 Mar 1915
In Re: Vayalappra Kelappan Nair and Others
Madras High Court · AIR 1916 Mad 1084 : 29 Ind. Cas. 90
High Courts10 Mar 1915Allowed
Kista Bar Vs Srimati Banamoyi Debia
Calcutta High Court · (1915) 03 CAL CK 0030
High Courts10 Mar 1915
Hanuman Prasad Thakur Vs Jadunandan Thakur and Another
Calcutta High Court · 29 Ind. Cas. 787
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts10 Mar 1915
Ram Chandra Marwari Vs Gopi Nath Chowdhuri and Others
Calcutta High Court · 29 Ind. Cas. 251
Transfer of Property Act, 1882 — Section 10, 12
High Courts10 Mar 1915Dismissed
Musammat Afzal Begam Vs Musammat Akhari Khanam and Others
Allahabad High Court · AIR 1915 All 123 : 28 Ind. Cas. 857
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)
High Courts10 Mar 1915Allowed
Chhabile Ram and Another Vs Durga Prasad and Others
Allahabad High Court · (1915) ILR (All) 296
High Courts10 Mar 1915Dismissed
Akbari Khanum and Others Vs Afzal Begam
Allahabad High Court · (1915) 03 AHC CK 0021
High Courts10 Mar 1915
Chhabila Ram and Another Vs Durga Prasad and Others
Allahabad High Court · AIR 1915 All 59 : 28 Ind. Cas. 681
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts10 Mar 1915
Maniyam Kuppanna Gounden and Others Vs Kuppana Gounden and Others
Madras High Court · AIR 1916 Mad 14 : 29 Ind. Cas. 195
High Courts10 Mar 1915
P.M.A. Velliappa Chettiar and Another Vs S.N. Subrahmaniyam Chetty
Madras High Court · 29 Ind. Cas. 119
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts10 Mar 1915
Panda Patyya Vs Panda Venkamma and Others
Madras High Court · AIR 1915 Mad 1182 : 29 Ind. Cas. 54 : (1915) 2 LW 455