High Courts09 Mar 1915
G. Periah alias Ethirajayya Vs G. Lakshmidevamma and Others
Madras High Court · (1916) ILR (Mad) 476
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,072 of 61,203
High Courts08 Mar 1915
Safar Ali and Others Vs Mohesh Lal Chowdhury and Others
Calcutta High Court · 34 Ind. Cas. 956
Evidence Act, 1872 — Section 65(b), 91
High Courts08 Mar 1915Dismissed
Maharaj Narain Sheopuri and Another Vs Shashi Shekhareshwar Roy
Allahabad High Court · AIR 1915 All 197 : 29 Ind. Cas. 53
Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1877 — Section 42Civil Procedure Code, 1908 (CPC) — Section 9
High Courts08 Mar 1915Allowed
Musammat Munna Kunwar Vs Venaik Ram and Another
Allahabad High Court · 28 Ind. Cas. 861
High Courts08 Mar 1915Dismissed
Murari Lal and Another Vs Badan
Allahabad High Court · (1915) ILR (All) 309
High Courts08 Mar 1915
Badan Vs Murari Lal and Another
Allahabad High Court · AIR 1915 All 242 : 28 Ind. Cas. 973
Transfer of Property Act, 1882 — Section 101Transfer of Property Act, 1882 — Section 101Transfer of Property Act, 1882 — Section 101
High Courts08 Mar 1915
A. Ahmed Ally and Co. Vs Official Assignee In Re: M. Mahomed Ally Jeevajee and Co.
Madras High Court · AIR 1916 Mad 818 : 29 Ind. Cas. 947
Presidency Towns Insolvency Act, 1909 — Section 56(1)
High Courts08 Mar 1915
Kalavagunta Singara Charlu and Others Vs Sreeman Gudimalla Venkata Seshamma
Madras High Court · AIR 1916 Mad 1090 : 29 Ind. Cas. 269
High Courts08 Mar 1915
Ramanadhan Chettiar Vs Annamalai Chetty and Others
Madras High Court · AIR 1916 Mad 1203(1) : 29 Ind. Cas. 132
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts08 Mar 1915
Sri Hotha Virabhadrayya Pantulu Vs Revenue Divisional Officer, Polavaram and Another
Madras High Court · AIR 1916 Mad 733 : 29 Ind. Cas. 8
High Courts08 Mar 1915
T.R. Gopalasami Pillai Vs Si. Ru. Pe. Ka. Chidambaram
Madras High Court · AIR 1916 Mad 619(1) : 29 Ind. Cas. 151 : (1915) 2 LW 411
High Courts06 Mar 1915Dismissed
Juggi Lal and Others Vs Kishen Lal and Others
Allahabad High Court · AIR 1915 All 78 : 28 Ind. Cas. 949
Limitation Act, 1963 — Article 60Limitation Act, 1963 — Article 60Limitation Act, 1963 — Article 60
High Courts06 Mar 1915Dismissed
Kishan Lal Vs Juggi Lal, Mool Chand and Others
Allahabad High Court · (1915) ILR (All) 292
High Courts05 Mar 1915
Ramachandra Natha and Others Vs The Great Indian Peninsula Railway
Bombay High Court · 29 Ind. Cas. 545
Contract Act, 1872 — Section 161Railways Act, 1890 — Section 47
High Courts05 Mar 1915
Kali Churn Chowdhury and Another Vs Mohananda Datta and Others
Calcutta High Court · 29 Ind. Cas. 467
High Courts05 Mar 1915
Ramchandra Natha Vs The Great Indian Peninsula Railway
Bombay High Court · AIR 1915 Bom 24 : (1915) 17 BOMLR 496
Railways Act, 1890 — Section 72
High Courts05 Mar 1915Disposed Of
Shanker Singh Vs Musammat Rekha and Another
Allahabad High Court · 28 Ind. Cas. 969
Limitation Act, 1908 — Article 57Provincial Small Cause Courts Act, 1887 — Section 25Limitation Act, 1908 — Article 57
High Courts05 Mar 1915Dismissed
The Rohilkhand and Kumaun Railway Co. Vs Ismail Khan
Allahabad High Court · 29 Ind. Cas. 207