High Courts05 Mar 1915
Hakim Muhammad Hamid Ali Khan Vs Muhammad Asghar Ali Khan and Others
Allahabad High Court · AIR 1915 All 22 : 28 Ind. Cas. 825
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,073 of 61,203
High Courts05 Mar 1915
Ankala Venkata Reddy Vs Manchala Venkata Reddy and Others
Madras High Court · AIR 1915 Mad 1222 : 29 Ind. Cas. 393 : (1915) 2 LW 519
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Mar 1915
Audiappa Pillai Vs Nallendran Pillai
Madras High Court · AIR 1916 Mad 605 : (1916) ILR (Mad) 473 : (1915) 28 MLJ 442
Guardians and Wards Act, 1890 — Section 19
High Courts05 Mar 1915
Audiappa Pillai Vs Nallendrani Pillai
Madras High Court · (1916) ILR (Mad) 473
Guardians and Wards Act, 1890 — Section 17, 19
High Courts04 Mar 1915
Jaldu Venkatasubba Rao Vs The Asiatic Steam Navigation Company of Calcutta
Madras High Court · AIR 1914 Mad 57 : (1916) ILR (Mad) 1 : 30 Ind. Cas. 840 : (1915) 2 LW 805
High Courts04 Mar 1915
Akhil Chandra Shaha and Others Vs India General Navigation and Railway Co., Ltd., and Rivers Steam Navigation Co., Ltd.
Calcutta High Court · 29 Ind. Cas. 260
High Courts04 Mar 1915
Ram Naresh Lal and Others Vs Sadhu Saran Lal and Others
Allahabad High Court · AIR 1915 All 39 : 28 Ind. Cas. 585
High Courts04 Mar 1915
Naikram Vs Jawala Prasad
Allahabad High Court · AIR 1915 All 216 : 28 Ind. Cas. 680
Transfer of Property Act, 1882 — Section 3H
High Courts04 Mar 1915
Mahabir Prosad Vs Ram Tawakal and Others
Allahabad High Court · AIR 1915 All 64(1) : 28 Ind. Cas. 838
North Western Provinces Tenancy Act, 1901 — Section 194North Western Provinces Tenancy Act, 1901 — Section 194North Western Provinces Tenancy Act, 1901 — Section 194
High Courts04 Mar 1915
T. Narasinga Rao Vs Vittoba Rao and Others
Madras High Court · AIR 1916 Mad 1220(1) : 30 Ind. Cas. 136
High Courts04 Mar 1915
Sarveshri Shettathi Vs Puttamma Shettathi and Others
Madras High Court · 29 Ind. Cas. 474
High Courts03 Mar 1915
Bireshwar Samanta and Others Vs Srimati Priya Sakhi Debi
Calcutta High Court · 28 Ind. Cas. 917
High Courts03 Mar 1915
Rajammal Vs Narayanasamy Naicker and Ponnusamy
Madras High Court · AIR 1915 Mad 1164(2) : (1916) ILR (Mad) 219 : (1915) 28 MLJ 600
Presidency Small Cause Courts Act, 1882 — Section 19(s)
High Courts03 Mar 1915
Meena w/o Popat Mhaske And Anr Vs Manager Bajaj Alliainz General Insurance Co. Ltd. GE Plaza And Ors
Madras High Court · AIR 1915 Mad 171 : 29 Ind. Cas. 245 : (1915) 2 LW 430
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 14
High Courts02 Mar 1915
Nazimulla Vs Wazidulla and Others
Calcutta High Court · 29 Ind. Cas. 385
Limitation Act, 1871 — Section 23Limitation Act, 1908 — Section 23
High Courts02 Mar 1915
Rajkumar Sarkel Vs Rajkumar Mali and Others
Calcutta High Court · 33 Ind. Cas. 767
High Courts02 Mar 1915
Vaniamkandy Thazha Kunhi Parambilparkum Pommani Chintakath Mammali Vs Thazhithattath Kutti Ammu
Madras High Court · AIR 1916 Mad 640(1) : 30 Ind. Cas. 144(1) : (1915) 2 LW 410
Penal Code, 1860 (IPC) — Section 188
High Courts02 Mar 1915
T.K.P. Mammali Vs T. Kutti Ammu
Madras High Court · (1916) ILR (Mad) 543
Penal Code, 1860 (IPC) — Section 188