JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,069 of 61,135
Chandri Abdul Majid, Judgment-debtor Vs Jawahir Lal and others, Decree-holders
Privy Council · (1914) AIR(PC) 66
Abdul Majid Vs Jawahir Lal and Others
Allahabad High Court · (1914) ILR (All) 350
Abdus Samad Vs The Chairman, Municipal Board
Allahabad High Court · (1914) ILR (All) 329
Abdul Samad Vs Municipal Board
Allahabad High Court · AIR 1914 All 551(1) : 25 Ind. Cas. 207(1)
Lakhindar Barua and Another Vs Saroda Charan De
Calcutta High Court · 24 Ind. Cas. 253
Balmer Lawrie and Co. Vs Jadunath Banerjee
Calcutta High Court · AIR 1915 Cal 658 : (1915) ILR (Cal) 1
Kumar Kalidas Pandey Vs Babu Krishna Dhan Ghose
Calcutta High Court · AIR 1914 Cal 791(2) : 24 Ind. Cas. 1
John King and Company, Limited Vs Chairman of the Municipal Commissioners of Howrah and others
Privy Council · (1914) AIR(PC) 74
Munun Lal and Others Vs Munna Lal and Others
Allahabad High Court · (1914) ILR (All) 327
Ramalingam Pillai and Others Vs Muthayyan, by Guardian Arunachalam Pillai and Another
Madras High Court · AIR 1915 Mad 6 : 24 Ind. Cas. 356 : (1914) 1 LW 544 : (1914) 26 MLJ 528
Basanta Kumar Boss and org. Vs Khulna Loan Co.
Calcutta High Court · (1914) 04 CAL CK 0044
Kishun Sahai Vs Ganga Bux and Another
Allahabad High Court · AIR 1914 All 179(2) : 25 Ind. Cas. 408
Sheo Gopal and Another Vs Najib Khan
Allahabad High Court · AIR 1914 All 458 : (1914) ILR (All) 398
Krishna Rao alias A. Srinivasa Rao Vs Aiyasami Padayashi
Madras High Court · 24 Ind. Cas. 426
Thoppulan Vs Sankaranarayana Iyer
Madras High Court · AIR 1914 Mad 61(1) : 24 Ind. Cas. 176
Ratna Chettear and Others Vs Narayanaswami Chettiar and Others
Madras High Court · 24 Ind. Cas. 796
M. Kullappa Chetty Vs P.V. Subbaraya Chetty
Madras High Court · 25 Ind. Cas. 22
Krishna Rao alias A. Srinivasa Rao Vs Aiyasami Padayachi
Madras High Court · AIR 1915 Mad 12 : (1914) 27 MLJ 138
Ratna Chetti (died) and Others Vs Narayanaswami Chettiar and Others
Madras High Court · (1914) 26 MLJ 616