High Courts24 Mar 1915
Besinath Karumani Vs Devi Doss and Others
Madras High Court · AIR 1916 Mad 959 : 29 Ind. Cas. 511
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,066 of 61,203
High Courts24 Mar 1915
Subbarayalu Naidu Vs Papammal and Others
Madras High Court · AIR 1916 Mad 887(1) : 29 Ind. Cas. 579
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts24 Mar 1915
Sri Kakaralapudi Lakshmi Narayana Jaganadha Raju Garu and Another Vs Sri Rajah Kandukuri Veera Sarabha Varaha Lakshmi Nara Simma Venkata Jogi Balasurya Prasada Rao Garu and Another
Madras High Court · 29 Ind. Cas. 241
Transfer of Property Act, 1882 — Section 6
High Courts23 Mar 1915
Nobin Chandra Chowdhury and Others Vs Bepin Chandra Roy Chowdhury
Calcutta High Court · 29 Ind. Cas. 308
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47Limitation Act, 1963 — Section 18
High Courts23 Mar 1915
Jogendra Chandra Banerjee Vs Phani Bhushan Mookerjee and Others
Calcutta High Court · 33 Ind. Cas. 810
High Courts23 Mar 1915
Meher Ali and Another Vs Kalai Khalashi
Calcutta High Court · 29 Ind. Cas. 461
Bengal Tenancy Act, 1885 — Section 85
High Courts23 Mar 1915
Suradhani Debya Vs Chandra Nath Pramanik and Others
Calcutta High Court · 37 Ind. Cas. 131
High Courts23 Mar 1915
Emperor Vs Dosabhai J. Dhondy
Bombay High Court · (1915) 17 BOMLR 488
Criminal Procedure Code, 1898 (CrPC) — Section 254, 256, 257
High Courts23 Mar 1915Dismissed
Abdul Salam Khan Vs Secretary of State for India in Council
Allahabad High Court · (1915) ILR (All) 347
High Courts23 Mar 1915Allowed
Secretary of State for India in Council Vs Abdul Salam Khan
Allahabad High Court · AIR 1915 All 477 : 30 Ind. Cas. 245
Land Acquisition Act, 1894 — Section 35, 36(2)
High Courts23 Mar 1915
The Collector of Meerut Vs Umrao Singh
Allahabad High Court · AIR 1915 All 159 : 29 Ind. Cas. 220
High Courts23 Mar 1915
Soundararajan (Minor by his Mother and Next Friend, Kannammal) Vs T.R.M.A.R.R.M. Arunachalam Chetty (Deceased and Two Ors.)
Madras High Court · (1916) ILR (Mad) 136
High Courts23 Mar 1915
Maddala Bagavannarayana and Another Vs Vadapalli Perumallacharyulu and Others
Madras High Court · 31 Ind. Cas. 236
Criminal Procedure Code, 1898 (CrPC) — Section 92
High Courts23 Mar 1915
Mool Chand and Another Vs P. Alwar Chetty
Madras High Court · AIR 1915 Mad 934 : (1916) ILR (Mad) 548
Contract Act, 1872 — Section 44
High Courts23 Mar 1915
Moolchand and Another Vs P. Alwar Chetty
Madras High Court · 29 Ind. Cas. 303
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts22 Mar 1915
Vasudeo Raghunath Oka Vs Janardhan Sadashiv Apte
Bombay High Court · AIR 1915 Bom 89 : (1915) ILR (Bom) 507
Transfer of Property Act, 1882 — Section 53
High Courts22 Mar 1915
Emperor Vs Nogendra Nath Sen Gupta
Calcutta High Court · (1915) 03 CAL CK 0020
Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Mar 1915
Hankar Rai Vs Kamta Proshad Sahu And Anr
Calcutta High Court · 29 Ind. Cas. 875
High Courts22 Mar 1915
Mohendra Nath Mandal and Another Vs Narendra Krishna Chatterjee
Calcutta High Court · 29 Ind. Cas. 399
Bengal Drainage Act, 1880 — Section 26(1), 42, 44
High Courts22 Mar 1915
Vasudev Roghunath Oka Vs Janardan Sadashiv Apte
Bombay High Court · (1915) 17 BOMLR 522
Transfer of Property Act, 1882 — Section 53