High Courts10 May 1915Dismissed
Kashi Nath and Another Vs Kanhaiya Lal Sharma
Allahabad High Court · AIR 1915 All 305 : (1915) ILR (All) 452 : 29 Ind. Cas. 990
Civil Procedure Code, 1908 (CPC) — Section 64
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,053 of 61,203
High Courts10 May 1915
Utma Kuar Vs Bhagwanta Kuar and Another
Allahabad High Court · AIR 1915 All 199 : (1915) ILR (All) 515
High Courts10 May 1915
Utma Kuar Vs Bhagwanta kuar
Allahabad High Court · 29 Ind. Cas. 416
Guardians and Wards Act, 1890 — Section 12, 25
High Courts10 May 1915
Bankey Bihari Lal Vs Charni
Allahabad High Court · AIR 1915 All 324 : 29 Ind. Cas. 473
High Courts08 May 1915Dismissed
Salle Vs Mohan Lal
Allahabad High Court · AIR 1915 All 316 : 29 Ind. Cas. 447
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts07 May 1915
Mohes Chandra Guha Vs Rajani Kanta Dutt and Another
Calcutta High Court · 31 Ind. Cas. 29
Contract Act, 1872 — Section 2(d)
High Courts07 May 1915
Haradeb Das Agarwalla Vs Ananda Sheik and Another
Calcutta High Court · 30 Ind. Cas. 894
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(u), Order 41 Rule 23, 102
High Courts07 May 1915
Annoda Charan Naya and Another Vs Dasarath Haldar and Others
Calcutta High Court · 40 Ind. Cas. 444
High Courts07 May 1915
Tara Sankar Ghose and Another Vs Sheik Nasaruddi and Others
Calcutta High Court · 29 Ind. Cas. 476
Bengal Tenancy Act, 1885 — Section 149Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1908 — Section 5
High Courts07 May 1915Allowed
Thakur Vasenji Morarji Vs Musammat Chanda Bibi
Bombay High Court · (1915) 17 BOMLR 556
High Courts07 May 1915Disposed Of
Kheshtrapal Sharma Vs Pancham Singh Varma
Allahabad High Court · 29 Ind. Cas. 987
High Courts07 May 1915Dismissed
Birj Kumar Lal and Others Vs Sheo Kumar Missir and Others
Allahabad High Court · 29 Ind. Cas. 215
High Courts07 May 1915Dismissed
Sheo Kumar Misra and Others Vs Brij Kumar Lal and Others and Mohar Lal and Another
Allahabad High Court · (1915) ILR (All) 444
High Courts07 May 1915Disposed Of
Kheshtra Pal Sharama Vs Pancham Singh Varma
Allahabad High Court · (1915) ILR (All) 446
High Courts07 May 1915Disposed Of
Chanda Bibi Vs Vasonji Morarji
Allahabad High Court · (1915) ILR (All) 369
High Courts07 May 1915
Sarju Prasad Vs Mahadeo Pande and Others
Allahabad High Court · AIR 1915 All 219 : (1915) ILR (All) 450 : 29 Ind. Cas. 996
High Courts06 May 1915
Madhusudan Sen Vs Rakhal Chandra Das Basak and Others
Calcutta High Court · 30 Ind. Cas. 697
Contract Act, 1872 — Section 201, 209, 253(10)Limitation Act, 1908 — Article 115, 132, 89
Privy Council06 May 1915
Puttu Lal and others Vs Mt. Parbati Kunwar and another
Privy Council · (1915) AIR(PC) 15
High Courts06 May 1915Allowed
Binda Prasad Vs Raghubir Saran and Others
Allahabad High Court · AIR 1915 All 250 : 29 Ind. Cas. 994
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1