High Courts24 Sept 1915
Keepilacheri Parkum Cheepothi Ammad and Others Vs Vannathankandiyil Ambalathankandi Ayissa and Others
Madras High Court · AIR 1916 Mad 473(2) : 31 Ind. Cas. 74 : (1915) 2 LW 999
Civil Procedure Code, 1908 (CPC) — Section 100
JUDGMENT DATABASE
Search 12,24,640 Indian judgments.
12,24,640 judgments in All Courts · page 60,051 of 61,232
High Courts24 Sept 1915
Ayya Raghunatha Thathachariar and Others Vs Thirumalai Echambadi Thiruvengadachariar and Others
Madras High Court · 31 Ind. Cas. 46 : (1915) 2 LW 992
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts24 Sept 1915
Subraya Acharya Vs Kesava Upadhaya
Madras High Court · AIR 1916 Mad 691 : 31 Ind. Cas. 206
High Courts24 Sept 1915
R.M.M.S.T. Vyravan Chetty alias Somasundaram Chetty Vs Srimath Daivasikamani Natesa Desikar
Madras High Court · (1916) ILR (Mad) 939 : (1916) 3 LW 24 : (1916) 30 MLJ 59
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts24 Sept 1915
Thiruvannamalai Servai and Others Vs Varadarajulu Naidu and Others
Madras High Court · 31 Ind. Cas. 304
High Courts24 Sept 1915
Mohamad Ibrahim Sahib Vs Municipality of Anakapalli
Madras High Court · 30 Ind. Cas. 750
High Courts24 Sept 1915
A.P.R.S. Chinniah Chetty by Agent, Kalyasundaram Iyer Vs Tikkani Ramaswami Chetty and Another
Madras High Court · 31 Ind. Cas. 317
High Courts24 Sept 1915
Muthu Goundan Vs Anantha Goundan
Madras High Court · 31 Ind. Cas. 528 : (1915) 2 LW 1107
Limitation Act, 1963 — Section 26, 27
High Courts23 Sept 1915
Emperor Vs Fakira Appaya
Bombay High Court · (1916) ILR (Bom) 220
Criminal Procedure Code, 1898 (CrPC) — Section 287Evidence Act, 1872 — Section 24
High Courts23 Sept 1915
Fakira Appaya Vs Emperor
Bombay High Court · AIR 1915 Bom 249 : 33 Ind. Cas. 309
Criminal Procedure Code, 1898 (CrPC) — Section 287Evidence Act, 1872 — Section 24
High Courts23 Sept 1915Dismissed
Balappa Dundappa Todkal Vs Chanbasappa Shivlingappa Patil
Bombay High Court · AIR 1915 Bom 150 : (1915) 17 BOMLR 1134 : 33 Ind. Cas. 445
Limitation Act, 1908 — Article 44
High Courts23 Sept 1915Allowed
Kalka Prasad Vs Emperor
Allahabad High Court · AIR 1915 All 462 : 31 Ind. Cas. 829
Criminal Procedure Code, 1898 (CrPC) — Section 222(2), 238Penal Code, 1860 (IPC) — Section 409, 477A
High Courts23 Sept 1915
Velayutham Pillai Vs Subbaroya Pillai and Others
Madras High Court · AIR 1916 Mad 139 : (1916) ILR (Mad) 879
High Courts23 Sept 1915
Govindasami Pillai Vs Ramasami Aiyar and Another
Madras High Court · AIR 1916 Mad 517 : 31 Ind. Cas. 604 : (1915) 2 LW 1186
Registration Act, 1908 — Section 17(4), 49
High Courts22 Sept 1915
Narayanbhat Bhimbhat Joshi and Another Vs Akkubai Manoharbhat Joshi
Bombay High Court · AIR 1916 Bom 275 : 33 Ind. Cas. 576
Civil Procedure Code, 1908 (CPC) — Section 107, 115
High Courts22 Sept 1915
Fakirchand Lallubhai Vs Naginchand Kalidas
Bombay High Court · AIR 1915 Bom 222 : (1915) 17 BOMLR 1106 : 33 Ind. Cas. 423
High Courts22 Sept 1915
Duja Bhandary and Others Vs Venku Bhandari and Others
Madras High Court · AIR 1916 Mad 825 : 31 Ind. Cas. 854
High Courts22 Sept 1915
Dharmaraja Iyer and Another Vs K.G. Sreenivasa Mudaliar and Others
Madras High Court · AIR 1916 Mad 694 : 31 Ind. Cas. 240
Civil Procedure Code, 1908 (CPC) — Section 115, 148
High Courts22 Sept 1915
Alamelammall Vs P.N.K. Surayaprakasaroya Mudaliar
Madras High Court · 31 Ind. Cas. 491
Succession Act, 1925 — Section 187
High Courts22 Sept 1915
Ambalath Veettil Thekkethil Mossa Vs Valiyakath Pathumma and Another
Madras High Court · AIR 1916 Mad 707 : 30 Ind. Cas. 924