High Courts29 Jan 1916Allowed
Jagar Deo Gir Vs Mahadeo Prasad and Sundar Chaudhari and Others
Allahabad High Court · (1916) ILR (All) 260
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,992 of 61,203
High Courts28 Jan 1916
Kissendoyal Jitsaria and Others Vs Askaran Chowthmull
Calcutta High Court · 34 Ind. Cas. 290
Contract Act, 1872 — Section 118
High Courts28 Jan 1916Dismissed
Murli Dhar and Another Vs Emperor
Allahabad High Court · AIR 1916 All 330 : 33 Ind. Cas. 643
Penal Code, 1860 (IPC) — Section 228
High Courts28 Jan 1916
Emperor Vs Sukhdeo
Allahabad High Court · AIR 1916 All 316 : 33 Ind. Cas. 637
Criminal Procedure Code, 1898 (CrPC) — Section 112, 439(5)Criminal Procedure Code, 1898 (CrPC) — Section 112, 439(5)Criminal Procedure Code, 1898 (CrPC) — Section 112, 439(5)
High Courts28 Jan 1916
Abdul Karim Vs Emperor
Allahabad High Court · AIR 1916 All 89 : 36 Ind. Cas. 148
Penal Code, 1860 (IPC) — Section 378
High Courts28 Jan 1916
In Re: Turimella Kurmanna and Others
Madras High Court · 33 Ind. Cas. 819
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts28 Jan 1916
Muthu Raman Chetty Vs Chinna Vellayan Chetti alias Chinna Karuppan Chetty
Madras High Court · (1916) ILR (Mad) 965 : 33 Ind. Cas. 508 : (1916) 3 LW 393 : (1916) 30 MLJ 369
Contract Act, 1872 — Section 140Negotiable Instruments Act, 1881 (NI) — Section 59
High Courts27 Jan 1916
Abdul Hamid Vs Abdul Miji and Others
Calcutta High Court · 32 Ind. Cas. 710
Bengal Tenancy Act, 1885 — Section 67
High Courts27 Jan 1916
J.I.J. Hyam and Another Vs The Bengal Stone Co. Ld.
Calcutta High Court · 35 Ind. Cas. 83
High Courts27 Jan 1916
Jaddu Ram Vs Kanhaia Ram and Another
Allahabad High Court · AIR 1916 All 92 : 33 Ind. Cas. 90
High Courts27 Jan 1916
Ayyasamy Pillai Vs Gurusami Naicken and Another
Madras High Court · 33 Ind. Cas. 691 : (1916) 3 LW 463
High Courts27 Jan 1916
V. Ramabadra Naidu and A.L.A.R. Arunachalam Chettiar Vs Sir S. Subramania Iyer and Others
Madras High Court · 33 Ind. Cas. 608 : (1916) 3 LW 283
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts27 Jan 1916
Ponnambala Pillai (Died) and Another Vs Muthu Chettiar and Others
Madras High Court · 33 Ind. Cas. 52 : (1916) 30 MLJ 619
High Courts26 Jan 1916
Kartic Chandra Mondal and Others Vs Nilmani Mondal and Another
Calcutta High Court · 32 Ind. Cas. 931
High Courts26 Jan 1916
In Re: Rani Jagdamba Kumari
Calcutta High Court · 32 Ind. Cas. 807
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6Contract Act, 1872 — Section 130
High Courts26 Jan 1916
The Bombay and Africa Steam Navigation Co., Ltd. Vs Haji Ajum Goolam Hoosein and Others
Bombay High Court · AIR 1916 Bom 164 : 34 Ind. Cas. 525
High Courts26 Jan 1916
Magunta Veeraraghava Reddi and Another Vs Magunta Veeraraghava Reddi
Madras High Court · 33 Ind. Cas. 532
High Courts26 Jan 1916
Kapini Goundan and Others Vs Sarangapani and Others
Madras High Court · 34 Ind. Cas. 744 : (1916) 3 LW 287
Transfer of Property Act, 1882 — Section 53