High Courts01 Feb 1916
The Official Receiver of Trichinopoly Vs S.A. Somasundaram Chettiar and Others
Madras High Court · 34 Ind. Cas. 602 : (1916) 30 MLJ 415
Provincial Insolvency Act, 1920 — Section 38, 38(c)
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,991 of 61,203
High Courts01 Feb 1916
Rama Rao and Another Vs Kuthiya Koundan alias Marappa Goundan and Others
Madras High Court · (1917) ILR (Mad) 654 : (1916) 3 LW 331 : (1916) 30 MLJ 514
High Courts01 Feb 1916
Charapattada Siddhalinga Swamulu Vs Sondur Ramachandracharlu and Others
Madras High Court · 35 Ind. Cas. 646 : (1916) 4 LW 186 : (1916) 31 MLJ 857
Criminal Procedure Code, 1898 (CrPC) — Section 148
High Courts01 Feb 1916
Kondapi Seshayya and Others Vs Grandhi Venkata Subbayya Chetty
Madras High Court · (1916) 31 MLJ 234
Stamp Act, 1899 — Section 26
High Courts01 Feb 1916
Rama Row and Another Vs Kuttiya Goundan alias Marappa Goundan et al
Madras High Court · (1917) ILR (Mad) 654
High Courts31 Jan 1916
Meenakshi Ammal Vs R.G. Orr and Others
Madras High Court · 32 Ind. Cas. 986 : (1916) 3 LW 227
High Courts31 Jan 1916
Jamir Fakir Vs Ram Lal Ghose Chowdhury
Calcutta High Court · 32 Ind. Cas. 697
Contract Act, 1872 — Section 74
High Courts31 Jan 1916
Anandram Vs Nityananda Barham and Others
Calcutta High Court · 32 Ind. Cas. 744
Transfer of Property Act, 1882 — Section 90
High Courts31 Jan 1916
Ananda Kumar Bhattacharjee Vs The Secretary of State for India in Council
Calcutta High Court · 32 Ind. Cas. 774
Bengal Land Revenue Assessment (Resumed Lands) Regulation, 1819 — Section 21, 23Evidence Act, 1872 — Section 65
High Courts31 Jan 1916
Hiramati Dassya Vs Annada Prasad Ghosh and Others
Calcutta High Court · 32 Ind. Cas. 788
High Courts31 Jan 1916
Jarwa Bai Vs Pitambar Nilambar Shah and Others
Calcutta High Court · 36 Ind. Cas. 689
High Courts31 Jan 1916
Wilfred R. Padgett Vs Jamshetji Hormusji Chothia
Bombay High Court · 33 Ind. Cas. 724
Councils Act, 1861 — Section 23
Privy Council31 Jan 1916
Srimathi Nrityamoni Dassi and others Vs Lakhan Chandra Sen
Privy Council · (1916) AIR(PC) 96
High Courts31 Jan 1916Dismissed
Musammat Anandi Vs Emperor
Allahabad High Court · AIR 1916 All 368 : 32 Ind. Cas. 838
Penal Code, 1860 (IPC) — Section 302
High Courts31 Jan 1916Dismissed
Ramsarup and Another Vs Ganga Singh
Allahabad High Court · (1916) ILR (All) 223
High Courts31 Jan 1916
Ganga Singh Vs Ram Sarup and Another
Allahabad High Court · AIR 1916 All 155 : 33 Ind. Cas. 119
North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164
High Courts31 Jan 1916
Govindasami Naidu Vs Ethirajammal
Madras High Court · 34 Ind. Cas. 1
Transfer of Property Act, 1882 — Section 108(b)
High Courts29 Jan 1916Disposed Of
Mahadeo Prasad and Others Vs Jagar Deo Gir and Others
Allahabad High Court · 33 Ind. Cas. 23
High Courts29 Jan 1916Dismissed
Sharf-Ud-Din Vs Karam Ilahi and Nanhey Lal and Another
Allahabad High Court · (1916) ILR (All) 212
High Courts29 Jan 1916Dismissed
Karam Ilahi Vs Sharf-ud-din
Allahabad High Court · AIR 1916 All 351 : 35 Ind. Cas. 14
Evidence Act, 1872 — Section 68