High Courts02 Feb 1916
Mohanlal Nagji Vs Bai Kashi
Bombay High Court · AIR 1916 Bom 66 : (1916) ILR (Bom) 477 : 37 Ind. Cas. 371
Civil Procedure Code, 1908 (CPC) — Section 110
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 59,990 of 61,203
High Courts02 Feb 1916Dismissed
Puran and Others Vs Emperor
Allahabad High Court · AIR 1916 All 222(1) : 33 Ind. Cas. 317
Criminal Procedure Code, 1898 (CrPC) — Section 110Criminal Procedure Code, 1898 (CrPC) — Section 110Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts02 Feb 1916
Muruga Pillay and Another Vs Krishnamoorthy Chetty
Madras High Court · 34 Ind. Cas. 547 : (1916) 3 LW 368
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Feb 1916
Kamulammal Avargal Vs Vavu Rowthar and Others
Madras High Court · 33 Ind. Cas. 314 : (1916) 4 LW 57
Criminal Procedure Code, 1898 (CrPC) — Section 145(5)(7), 145(7)(7)
High Courts02 Feb 1916
The Rajah of Kalahasti Vs Sree Mahant Prayag Dossjee Varu
Madras High Court · 35 Ind. Cas. 224 : (1916) 30 MLJ 391
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts02 Feb 1916
Ramasami Naidu and Others Vs Gomathi alias Avudai Ammal and Others
Madras High Court · 33 Ind. Cas. 521
High Courts02 Feb 1916
Arasayee Ammal Vs Sokkalinga Mudali
Madras High Court · 33 Ind. Cas. 84 : (1916) 3 LW 289
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Feb 1916
Vannisami Thevar and Another Counter-Petitioner and Newly Added Party Vs Periayaswami Thevar and Another
Madras High Court · 33 Ind. Cas. 996 : (1916) 3 LW 271
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Limitation Act, 1908 — Article 166
High Courts01 Feb 1916
Rama Row and Another Vs Kuttiya Gounden and Others
Madras High Court · 34 Ind. Cas. 294
High Courts01 Feb 1916
P.A.L.A. Annamalai Chetty Vs R.M.A.M. Ramasami Chetty
Madras High Court · 33 Ind. Cas. 67
High Courts01 Feb 1916
Ismail Allarakkhia Vs Dattatraya R. Gandhi
Bombay High Court · AIR 1916 Bom 209 : (1916) ILR (Bom) 638
Contract Act, 1872 — Section 20
High Courts01 Feb 1916
Dattatraya Sakharam Devli Vs Govind Sambhaji Kulkarni and Others
Bombay High Court · AIR 1916 Bom 210 : (1916) ILR (Bom) 429
High Courts01 Feb 1916
Jogendra Narain Roy Choudhury Vs P.J. Forbes
Calcutta High Court · 32 Ind. Cas. 872
High Courts01 Feb 1916
Lalu Dome and Another Vs Bejoy Chand Mahatap
Calcutta High Court · 33 Ind. Cas. 553
High Courts01 Feb 1916
Dattatraya Sakharam Devli Vs Govind Sambhaji Kulkarni
Bombay High Court · 34 Ind. Cas. 423
High Courts01 Feb 1916Disposed Of
Baij Nath Vs Syed Wali Hasan and Others
Allahabad High Court · AIR 1916 All 826(2) : 32 Ind. Cas. 936
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts01 Feb 1916Dismissed
Hira Lal Vs Maharaj Singh
Allahabad High Court · 35 Ind. Cas. 105
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23North Western Provinces Tenancy Act, 1901 — Section 158
High Courts01 Feb 1916Disposed Of
Ganpat Rai and Others Vs Multan and Others
Allahabad High Court · AIR 1916 All 121 : (1916) ILR (All) 226 : 33 Ind. Cas. 97
High Courts01 Feb 1916
Durga Baksh Singh and Others Vs Fateh Bahadur Singh
Allahabad High Court · AIR 1916 All 65 : 33 Ind. Cas. 30
High Courts01 Feb 1916
Kotigari Rangiah Chetti Vs Chintalapalli Narasayya and Another
Madras High Court · 34 Ind. Cas. 388 : (1916) 3 LW 267
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 19