High Courts09 Feb 1916
Bikkina Ramayya Vs Adabala Seshayya and Others
Madras High Court · 34 Ind. Cas. 475 : (1916) 30 MLJ 338
Limitation Act, 1963 — Section 31Transfer of Property Act, 1882 — Section 58(c), 67
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,989 of 61,203
High Courts08 Feb 1916
Pranjiwandas Kalidas and Others Vs Shamkorebai
Bombay High Court · AIR 1916 Bom 136 : 37 Ind. Cas. 263
High Courts08 Feb 1916
Palaniappa Udayar Vs Arumuga Pandaram and Others
Madras High Court · 33 Ind. Cas. 692
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts07 Feb 1916
Jnanada Sundari Ghowdhurani Vs Abdur Rahman Bhaia and Others and Adu Sheik and Others
Calcutta High Court · 33 Ind. Cas. 148
Bengal Tenancy Act, 1885 — Section 105, 105A, 106, 109A
High Courts07 Feb 1916
Puran Chandra Trivadi-Plaintiff Vs Chandra Moni Dasi and Others
Calcutta High Court · 33 Ind. Cas. 49
High Courts07 Feb 1916Allowed
Jnanada Sundari Chowdhurani Vs Amudi Sarkar
Calcutta High Court · (1916) 02 CAL CK 0004
Privy Council07 Feb 1916
Holditch Vs Canadian Northern Ontario Railway Company
Privy Council · (1916) AIR(PC) 61
High Courts07 Feb 1916Allowed
Ali Husain and Others Vs Hakim-Ul-Lah and Others
Allahabad High Court · AIR 1916 All 200 : 33 Ind. Cas. 187
High Courts07 Feb 1916
Gamarti Venkatachellam Vs Gamarti Sithayamma
Madras High Court · (1916) 31 MLJ 22
Tamil Nadu Civil Courts Act, 1873 — Section 10
High Courts07 Feb 1916
Yamarti Venkatachallam Vs Yamarti Sithayamma
Madras High Court · 35 Ind. Cas. 296
High Courts04 Feb 1916
Pramotha Nath Roy Choudhry and Another Vs Rani Dinomoni Choudhurani
Calcutta High Court · 32 Ind. Cas. 858
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 43 Rule 1(1)
High Courts04 Feb 1916
Upendra Mohansaha Chowdhary and Others Vs Brindaban Behari Saha Promanik
Calcutta High Court · 33 Ind. Cas. 188
Provincial Insolvency Act, 1920 — Section 36
High Courts04 Feb 1916Disposed Of
Fakhuruddin and Another Vs Mohammad Rafiq and Others
Allahabad High Court · AIR 1916 All 115 : 33 Ind. Cas. 91
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37
High Courts04 Feb 1916Dismissed
Sarwan Vs Emperor
Allahabad High Court · AIR 1916 All 180 : 33 Ind. Cas. 647
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts04 Feb 1916
In Re: Sheik Abdul Khadir Saheb
Madras High Court · 33 Ind. Cas. 648
Criminal Procedure Code, 1898 (CrPC) — Section 197Madras Local Boards Act, 1884 — Section 126Penal Code, 1860 (IPC) — Section 409
High Courts03 Feb 1916
Malla Suriah and Others Vs Choudhri Suran Naidu and Others
Madras High Court · 32 Ind. Cas. 993(1) : (1916) 3 LW 278
High Courts03 Feb 1916
Puthenpurayil Bavachutty Vs Puthenpurayil Kunhi Pathumma and Others
Madras High Court · 33 Ind. Cas. 564
Limitation Act, 1963 — Section 7
High Courts03 Feb 1916
P.T. Chami Vs A. Ana Pattar and Others
Madras High Court · 32 Ind. Cas. 861 : (1916) 3 LW 246
High Courts02 Feb 1916
Asadali Chowdhury and Others Vs Syed Mahammad Hossain Chowdhury and Others
Calcutta High Court · 36 Ind. Cas. 177
High Courts02 Feb 1916
In Re: Gobardhan Seal Srimati Lakhi Priya Dassi
Calcutta High Court · 34 Ind. Cas. 435
Presidency Towns Insolvency Act, 1909 — Section 57