High Courts12 Feb 1916Allowed
Nihal Singh and Another Vs Sewa Ram and Others
Allahabad High Court · AIR 1916 All 228 : (1916) ILR (All) 292 : 35 Ind. Cas. 275
Specific Relief Act, 1877 — Section 27
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,987 of 61,203
High Courts12 Feb 1916Dismissed
Uttam Singh and Another Vs Hukum Singh and Others
Allahabad High Court · AIR 1917 All 89 : 38 Ind. Cas. 651
Evidence Act, 1872 — Section 68
High Courts12 Feb 1916Dismissed
Parbhu Narain Singh, Kashi Nareshi Vs Harbans Lal
Allahabad High Court · AIR 1916 All 266 : 35 Ind. Cas. 279
Civil Procedure Code, 1908 (CPC) — Section 115North Western Provinces Tenancy Act, 1901 — Section 180
High Courts12 Feb 1916
Hukam Singh and Others Vs Uttam Singh and Another
Allahabad High Court · (1917) ILR (All) 112
High Courts11 Feb 1916
L.S. Krishna Iyer Vs Muringa Malayil Kunnath Gopalan Nair and Others
Madras High Court · 32 Ind. Cas. 982
High Courts11 Feb 1916
Baijnath Marwari and Another Vs W.S. Street and Others
Calcutta High Court · 34 Ind. Cas. 971
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 Feb 1916
Sheikh Johan Buksh Vs Sheikh Mohammad Taslim and Others
Calcutta High Court · 32 Ind. Cas. 963
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts11 Feb 1916
Protab Chandra Mondal and Others Vs Mohendra Lal Mondal and Others
Calcutta High Court · 32 Ind. Cas. 717
High Courts11 Feb 1916
Cassim Ahmed Molla Vs Eusuf Haji Ajam Pepardi and Another
Calcutta High Court · 34 Ind. Cas. 221
Contract Act, 1872 — Section 200
High Courts11 Feb 1916
Raghumull Vs Luchmondas
Calcutta High Court · 38 Ind. Cas. 278
Contract Act, 1872 — Section 253(10)
High Courts11 Feb 1916
Krishna Chandra Ghose Vs Rasik Lal Khan and Others
Calcutta High Court · 33 Ind. Cas. 568
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 43
High Courts11 Feb 1916
Bharat Chandra Das and Others Vs Ramananda Deb and Others
Calcutta High Court · 32 Ind. Cas. 862
High Courts11 Feb 1916
Lakurka Coal Company, Ltd. Vs Jumnadass Bhagwandass
Calcutta High Court · 33 Ind. Cas. 838
High Courts11 Feb 1916
Hari Singh and Others Vs Sant Prosad Singh and Others
Calcutta High Court · 32 Ind. Cas. 969
High Courts11 Feb 1916Dismissed
Taj Singh Vs Jagan Lal
Allahabad High Court · AIR 1916 All 219(1) : 35 Ind. Cas. 234
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts11 Feb 1916
Shiam Lal Vs Roshan Lal and Others
Allahabad High Court · AIR 1916 All 287 : 35 Ind. Cas. 230
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts11 Feb 1916Dismissed
Rangi Lal and Another Vs Jassa and Others
Allahabad High Court · AIR 1917 All 483(2) : 35 Ind. Cas. 208(1)
High Courts11 Feb 1916
Pearey Lal Vs Hanifunnirsa Bibi and Another
Allahabad High Court · 34 Ind. Cas. 303
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts11 Feb 1916
Mr. V.G. Anantarama Aiyar (Receiver) Vs Yussufji Oomer Sahib
Madras High Court · 36 Ind. Cas. 903 : (1916) 31 MLJ 133
Provincial Insolvency Act, 1920 — Section 36