High Courts08 Jun 1914
Prayag Sonar and Another Vs Motar Singh and Another
Allahabad High Court · AIR 1914 All 160 : 24 Ind. Cas. 624
Transfer of Property Act, 1882 — Section 111
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 59,986 of 61,069
High Courts05 Jun 1914Dismissed
Upendra Nath Kalamuri Vs Kusum Kumari Dasi
Calcutta High Court · AIR 1915 Cal 827 : (1915) ILR (Cal) 440
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts05 Jun 1914
Har Naran Sardar and Others Vs The Emperor
Calcutta High Court · (1914) 06 CAL CK 0038
High Courts05 Jun 1914
Rashmani Dasi and Another Vs Baroda Kant Sarkar and Another
Calcutta High Court · 28 Ind. Cas. 31
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts05 Jun 1914
Bhakta Mahto Vs Thakur Udit Narain Singh Deo
Calcutta High Court · 25 Ind. Cas. 899
High Courts05 Jun 1914Dismissed
Sita Ram Vs Subheda Kuar
Allahabad High Court · AIR 1914 All 551(2) : 24 Ind. Cas. 695
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Jun 1914Dismissed
Sarabdawan Singh and Others Vs Bijai Singh and Another
Allahabad High Court · AIR 1914 All 334 : 24 Ind. Cas. 705
Transfer of Property Act, 1882 — Section 83
High Courts05 Jun 1914Dismissed
Jagannath and Others Vs Lachman Das and Another
Allahabad High Court · (1914) ILR (All) 549
Provincial Insolvency Act, 1920 — Section 60
High Courts05 Jun 1914Dismissed
Bijai Singh and Another and Babunandan and Others Vs Sarbdawan Singh and Others
Allahabad High Court · (1914) ILR (All) 551
Transfer of Property Act, 1882 — Section 83
High Courts05 Jun 1914
Prem Vs Muhammad Habibullah
Allahabad High Court · AIR 1914 All 284 : 24 Ind. Cas. 795
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts04 Jun 1914Allowed
Deputy Legal Remembrancer Vs Sital Chandra Pal
Calcutta High Court · AIR 1915 Cal 115 : (1915) ILR (Cal) 300
Provident Insurance Societies Act, 1912 — Section 21
High Courts04 Jun 1914
Sasibhushan Mookerjee and Another Vs Radhanath Bose
Calcutta High Court · 25 Ind. Cas. 267
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts04 Jun 1914
Nripendro Nath Shahoo and Gopinath Mandal Vs Ashutosh Ghosh and Others
Calcutta High Court · AIR 1915 Cal 460 : 29 Ind. Cas. 128
Provincial Insolvency Act, 1920 — Section 37(1), 5
High Courts04 Jun 1914
Romesh Chandra Dutta Choudhury and Others Vs Emperor
Calcutta High Court · 32 Ind. Cas. 687
Criminal Procedure Code, 1898 (CrPC) — Section 122
High Courts04 Jun 1914Allowed
Panchkari Chatterjee Vs Maharaj Bahadur Sing
Calcutta High Court · (1914) 06 CAL CK 0007
High Courts04 Jun 1914Allowed
Chuni Bibi Vs Basanti Bibi and Another
Allahabad High Court · 24 Ind. Cas. 661
Evidence Act, 1872 — Section 92
High Courts04 Jun 1914
Munna Lal Vs Maiku Lal and Others
Allahabad High Court · AIR 1914 All 484 : 24 Ind. Cas. 723
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Jun 1914Disposed Of
Basanti Bibi and Another Vs Chunni Bibi
Allahabad High Court · (1914) 06 AHC CK 0033