High Courts18 Feb 1916
Rasul Gazi and Others Vs Abdul Jalil Khan and Others
Calcutta High Court · 33 Ind. Cas. 450
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,985 of 61,203
High Courts18 Feb 1916
Mahendra Narain Saha and Others Vs Gurudas Bairagi and Another
Calcutta High Court · 33 Ind. Cas. 689
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 6, Order 43 Rule 1(q)
High Courts18 Feb 1916
Charusila Dasi Vs Jyotish Chandra Sirkar
Calcutta High Court · 33 Ind. Cas. 157
Succession Certificate Act, 1889 — Section 3
High Courts18 Feb 1916
Nochat Kizhakke Madathil Venkateswara Aiyar Vs Kalloor Illath Raman Nambudri and Others, Kotali Ramunny Nair and Another, Raman Alias Thek Ketath Nair Alias Komatpiunnaval Manattilparkum Eacharathil Achuthan Nair Vs Thaliyil Veliyancheri Alias Veluthetath Modhathil Thamasikum Nochat Kizhakke Madathil Venkateswara Aiyar
Madras High Court · 33 Ind. Cas. 696 : (1916) 3 LW 435
Specific Relief Act, 1877 — Section 23(b), 27Transfer of Property Act, 1882 — Section 3, 54
High Courts18 Feb 1916
Mr. G. Sam, by his agent B. Balkrishna Raja Vs T. Ramalinga Mudaliar and Others
Madras High Court · 34 Ind. Cas. 803
Madras Estates Land Act, 1908 — Section 3
High Courts18 Feb 1916
The Secretary of State for India in Council Vs Pemmaraju Venkayya Garu (died) and Another
Madras High Court · 35 Ind. Cas. 254 : (1916) 3 LW 443 : (1916) 30 MLJ 575
Transfer of Property Act, 1882 — Section 108
High Courts18 Feb 1916
Deeri Narasimhacharyulu and Others Vs Chalasani Subbayya (died) and Others and Tummulapalli Gopalakrishnamurthi
Madras High Court · 36 Ind. Cas. 270 : (1916) 31 MLJ 202
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 Feb 1916
G. Sam Vs T. Ramalinga Mudaliar and Others
Madras High Court · (1917) ILR (Mad) 664 : (1916) 30 MLJ 600
Madras Estates Land Act, 1908 — Section 3(2)(c)
High Courts18 Feb 1916
Dhupati Srinivasacharlu Vs Andoor Perindevamma and Others Andoor Rangaswami, minor, by his Guardian Chilakapati Rangacharlu Vs Andoor Perindevamma
Madras High Court · 33 Ind. Cas. 604
High Courts17 Feb 1916
Hari Ganu Bhagade and Others Vs Gangadhar Vithal Gulavni and Others
Bombay High Court · AIR 1916 Bom 100 : 37 Ind. Cas. 299
High Courts17 Feb 1916Dismissed
Kalka Prasad Vs Babu Manmohan Lal
Allahabad High Court · AIR 1916 All 83 : 33 Ind. Cas. 86
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts17 Feb 1916
Shambhu Singh Vs Daljit Singh and Others
Allahabad High Court · AIR 1916 All 12 : (1916) ILR (All) 243 : 33 Ind. Cas. 19
High Courts17 Feb 1916
Kolla Gangama Naidu and Another Vs The Secretary of State for India in Council
Madras High Court · 33 Ind. Cas. 665 : (1916) 3 LW 315
Madras Local Boards Act, 1884 — Section 156
High Courts17 Feb 1916
Gopisetti Narayanaswamy Naidu Garu, Receiver, Nidadavole and Medur Estates Vs Kunaparaju China Venkata Raju and Others
Madras High Court · 34 Ind. Cas. 774 : (1916) 4 LW 400
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts17 Feb 1916
Seshachala Chetty and Others Vs Para Chinnasami and Others
Madras High Court · (1917) ILR (Mad) 410 : (1917) 32 MLJ 1
High Courts16 Feb 1916
Gautam Jayachand Guar Vs Malhari Bapu Bhong
Bombay High Court · AIR 1916 Bom 206(1) : 34 Ind. Cas. 406
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts16 Feb 1916
Gautam Jayachand Gujar Vs Malhari Bin Bapu Bhong
Bombay High Court · (1916) ILR (Bom) 397
Dekkhan Agriculturists Relief Act, 1879 — Section 10A, 3(y)
High Courts16 Feb 1916Dismissed
Raja Vs Allahdiya and Others
Allahabad High Court · AIR 1916 All 148 : 33 Ind. Cas. 114
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37
High Courts16 Feb 1916
A.V. Bashyam Reddi Vs Somasundaram Chetti and Others
Madras High Court · 32 Ind. Cas. 897 : (1916) 3 LW 250