High Courts22 Feb 1916
Mukta Prasad alias Gaya Prasad Vs Mahadeo Prasad and Others
Allahabad High Court · 33 Ind. Cas. 982
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 67
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 59,984 of 61,203
High Courts22 Feb 1916
Pandillapalli Singa Reddi Vs Yeddula Subba Reddi and Others
Madras High Court · (1916) ILR (Mad) 987 : 35 Ind. Cas. 185 : (1916) 4 LW 41 : (1916) 31 MLJ 48
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts22 Feb 1916
Morgan and Son Vs N.P. Fernandez
Madras High Court · 33 Ind. Cas. 439 : (1916) 3 LW 370 : (1916) 30 MLJ 519
Registration Act, 1908 — Section 17, 49
High Courts21 Feb 1916
Moothetuth Kanari Vs Hari Shenoy and Others
Madras High Court · 34 Ind. Cas. 428 : (1916) 3 LW 301
High Courts21 Feb 1916
Aba Waku Gondhali Vs Emperor
Bombay High Court · AIR 1916 Bom 260 : 33 Ind. Cas. 642
Bombay District Police Act, 1890 — Section 65
High Courts21 Feb 1916
Simrik Lal Bhakat Vs Radharaman Kalidaha and Purna Chandra Mandal
Calcutta High Court · 39 Ind. Cas. 857
Civil Procedure Code, 1908 (CPC) — Section 64
Privy Council21 Feb 1916
(Suna Anna) Arunachellam Chetty and others Vs S.R.M. Ramaswami Chetty
Privy Council · (1916) AIR(PC) 113
Privy Council21 Feb 1916
Dulhin Genda Kunwar Vs Harnandan Prashad Singh and others
Privy Council · (1916) AIR(PC) 157
High Courts21 Feb 1916
Emperor Vs Bhima and Another
Allahabad High Court · AIR 1916 All 321 : (1916) ILR (All) 311 : 33 Ind. Cas. 639
High Courts21 Feb 1916Dismissed
Piari Lal Vs Hanif-Un-Nissa Bibi and Another
Allahabad High Court · (1916) ILR (All) 240
High Courts21 Feb 1916
Gundan alias Chenroyan Vs Kamakha Rama Chetti and Another
Madras High Court · 33 Ind. Cas. 660 : (1916) 3 LW 524
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, 157, 158
High Courts20 Feb 1916
Wilfred R. Padgett Vs Jamshetji Hormusji Chothia
Bombay High Court · AIR 1916 Bom 193 : (1917) ILR (Bom) 390
Councils Act, 1861 — Section 23
High Courts19 Feb 1916Allowed
Joshi Damodarji and Others Vs Joshi Ram Nath
Allahabad High Court · 33 Ind. Cas. 467
High Courts19 Feb 1916Disposed Of
Karam Singh and Another Vs Gur Dayal Singh and Others
Allahabad High Court · (1916) ILR (All) 254
High Courts19 Feb 1916
Gur Dayal Singh and Others Vs Karm Singh and Others
Allahabad High Court · AIR 1916 All 264 : 35 Ind. Cas. 289
Transfer of Property Act, 1882 — Section 55(4)
High Courts19 Feb 1916
Vengu Naidu and Others Vs The Deputy Collector of Madura Division
Madras High Court · 45 Ind. Cas. 468
Civil Procedure Code, 1908 (CPC) — Section 151Land Acquisition Act, 1894 — Section 18, 20
High Courts18 Feb 1916
Ambalavana Pandarasannadhi through his Authorised Agent, Dakshinam Karuwar Vythilinga Thambiran Vs Kuppachi Janaki Ammal, N. Subbier and R. Gopal Krishna Iyar
Madras High Court · AIR 1916 Mad 507(2) : 35 Ind. Cas. 201 : (1916) 4 LW 331
High Courts18 Feb 1916
Kanniah Naidu Vs Chengama Naidu and Another
Madras High Court · 32 Ind. Cas. 981
High Courts18 Feb 1916
Bakir Saheb Amir Saheb Vs Emperor
Bombay High Court · AIR 1916 Bom 218 : 34 Ind. Cas. 969
Criminal Procedure Code, 1898 (CrPC) — Section 477Evidence Act, 1872 — Section 33
High Courts18 Feb 1916
V.R. Alexander Vs R.W. Connor and Others
Calcutta High Court · 34 Ind. Cas. 305
Criminal Procedure Code, 1898 (CrPC) — Section 253, 259