High Courts14 Feb 1917
Rahmatulla Sheikh Vs Isabuddin Sarkar and Others
Calcutta High Court · 40 Ind. Cas. 616
JUDGMENT DATABASE
Search 12,25,810 Indian judgments.
12,25,810 judgments in All Courts · page 59,993 of 61,291
High Courts14 Feb 1917
Surja Datta Sarma Doloi Vs Ekadahia Koch and Another, Lakhiram Thakuria, Soni Kolita and Another and Bhokhura Koch
Calcutta High Court · 39 Ind. Cas. 522
High Courts14 Feb 1917
Babu Harihar Prasad and Others Vs Munni Lal Chowdhury and Others and Jagarnath Prasad
Patna High Court · AIR 1917 Patna 200 : 39 Ind. Cas. 852
High Courts14 Feb 1917
E. Dalgleish and Others Vs Babu Nandan Misser and Others Babu Nandan Misser and Others Vs E. Dalgleish and Others
Patna High Court · AIR 1917 Patna 421 : 39 Ind. Cas. 516
High Courts14 Feb 1917
Ishwardhari Singh and Others Vs Ramani Mohan Ghosh and Others
Patna High Court · AIR 1917 Patna 887 : 39 Ind. Cas. 143
Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 5
High Courts14 Feb 1917
Ratna Mudali and Another Vs King-Emperor
Madras High Court · (1917) ILR (Mad) 1028
High Courts13 Feb 1917
Sreemati Akiyannessa and Others Vs Abdul Gani Sadagar
Calcutta High Court · 41 Ind. Cas. 1
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts13 Feb 1917
Kali Charan Shaha and Others Vs Gobinda Sundar Sanyal and Others
Calcutta High Court · 41 Ind. Cas. 733
High Courts13 Feb 1917
Kali Kanta Das and Others Vs Mohesh Chandra Kanta and Others
Calcutta High Court · 40 Ind. Cas. 836
High Courts13 Feb 1917
Sham Lal Sahu Vs Amar Prasad Chaudhury
Patna High Court · AIR 1917 Patna 337 : 39 Ind. Cas. 656
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Feb 1917
Barhamdeo Narain and Others Vs Hajari Lal and Others
Patna High Court · AIR 1917 Patna 325 : 39 Ind. Cas. 586
High Courts13 Feb 1917
Jagdip Narain Singh Vs F.H. Holloway
Patna High Court · AIR 1918 Patna 52 : 39 Ind. Cas. 653
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 2, 45
High Courts13 Feb 1917Allowed
Sukhlal Rai and Others Vs Lachmi Narayan Rai and Others
Allahabad High Court · AIR 1917 All 419 : 40 Ind. Cas. 888
High Courts13 Feb 1917
Avasarala Kondal Row and Another Vs Iswara Sanyasi Swamulavaru alias Avasarala Kamarazu and Others
Madras High Court · AIR 1918 Mad 402 : (1917) 33 MLJ 63
High Courts13 Feb 1917
Appala Raja and Others Vs Rangappa Naicker and Others
Madras High Court · AIR 1918 Mad 632 : (1917) 6 LW 12 : (1917) 33 MLJ 481
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts12 Feb 1917
Pyari Mohan Kundu Vs Kalu Khan and Others
Calcutta High Court · 41 Ind. Cas. 497
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1(2)
High Courts12 Feb 1917
Sheik Hunai alias Kurfanullah and Another Vs Sarat Chandraa Dutta
Calcutta High Court · 38 Ind. Cas. 467
High Courts12 Feb 1917
Satis Chundra Mustafi and Another Vs Amanulla Bepari and Another
Calcutta High Court · 40 Ind. Cas. 113
Bengal Tenancy Act, 1885 — Section 29
High Courts12 Feb 1917
Maharaja Birendra Kishore Manikya Bahadur Vs Srimati Fuljan Bibi and Others
Calcutta High Court · 38 Ind. Cas. 469