High Courts24 Oct 1912Disposed Of
Emperor Vs Badri Prasad
Allahabad High Court · (1913) ILR (All) 63
Penal Code, 1860 (IPC) — Section 471
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 59,995 of 60,970
High Courts24 Oct 1912
Chimman Lal and Another Vs Sikandar Khan
Allahabad High Court · 17 Ind. Cas. 641
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts24 Oct 1912
Badri Prasad Vs Emperor
Allahabad High Court · 17 Ind. Cas. 797
Penal Code, 1860 (IPC) — Section 471
High Courts24 Oct 1912
In Re: Chabumian Sahib--Accused in C.C. No. 57 of 1912, on the File of the Sub-Magistrate, Vaniyambadi.
Madras High Court · 18 Ind. Cas. 269
High Courts24 Oct 1912
C. Naku Amma and Others Vs C. Raghava Menon and Others
Madras High Court · (1915) ILR (Mad) 79
High Courts23 Oct 1912
Emperor Vs Edalji K. Patel
Bombay High Court · (1912) 14 BOMLR 1169
City of Bombay Municipal Council Act, 1988 — Section 305
High Courts23 Oct 1912Dismissed
Madhusudan Shivram Kanvinde Vs Bhau Atmaram Lad
Bombay High Court · (1913) 15 BOMLR 36
High Courts23 Oct 1912
Baggu Simmanna Vs Itragulu Chinnaya and Others
Madras High Court · 17 Ind. Cas. 375
High Courts23 Oct 1912
Neelam Tirupatirayudu Naidu Garu and Others Vs Vinjamuri Lakshminarasamma
Madras High Court · (1915) ILR (Mad) 71 : 17 Ind. Cas. 597 : (1912) 23 MLJ 599
Trusts Act, 1882 — Section 20
High Courts23 Oct 1912
M. Coopoosami Chetty Vs A.T. Duraisamy Chetty and Others
Madras High Court · 17 Ind. Cas. 527
High Courts22 Oct 1912
In Re: Kisandas Hirachand
Bombay High Court · (1912) 14 BOMLR 1166
Criminal Procedure Code, 1898 (CrPC) — Section 250, 476
High Courts22 Oct 1912
Muhammad Abdul Aziz Vs Rafi-Un-Nissa Bibi and Another
Allahabad High Court · 17 Ind. Cas. 833
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts22 Oct 1912
Srinivasa Iyer and Others Vs Krishnaswamy Iyengar and Others
Madras High Court · 18 Ind. Cas. 274
High Courts22 Oct 1912
Mothey Atcheyya Garu and Others Vs Vennavalli Seshagiri Rao
Madras High Court · 20 Ind. Cas. 844 : (1913) 25 MLJ 32
High Courts22 Oct 1912
A. Thupran alias Kumaran Vs Haji Esa Sait's son, Mamad Kasim Sait, and Another
Madras High Court · 17 Ind. Cas. 433
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts21 Oct 1912
Kolandavelu Pillai Vs Armugatha Pillai and Others
Madras High Court · 18 Ind. Cas. 493
High Courts21 Oct 1912
T.V. Rajaram Rao Vs T.V. Tuljaram Rao
Madras High Court · 17 Ind. Cas. 43
Evidence Act, 1872 — Section 92
High Courts18 Oct 1912
G.T. Gilmore Vs State of Travancore
Madras High Court · 17 Ind. Cas. 444 : (1912) 23 MLJ 605
Civil Procedure Code, 1908 (CPC) — Section 85, 87