High Courts17 Jan 1916
Nochulliyil Euzhuvan Theethi's Son Thethalan Vs The Eralpad Rajah Styled Elaya Rajah Avargal of Patinhara Kovilagam in Calicut and Fifty Ors.
Madras High Court · (1917) ILR (Mad) 1111
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,996 of 61,203
High Courts17 Jan 1916
Shavaksha Dinsha Davar Vs Tyab Haji Ayub
Bombay High Court · AIR 1916 Bom 125(2) : 37 Ind. Cas. 140
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts17 Jan 1916
Upendra Chandra De Vs Girish Chandra De
Calcutta High Court · 32 Ind. Cas. 402
High Courts17 Jan 1916
Nuri Mian Vs Ambica Singh and Others
Calcutta High Court · 32 Ind. Cas. 893
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21Estates Partition Act, 1897 — Section 94
High Courts17 Jan 1916
Shavakshaw D. Davar Vs Tyab Haji Ayub
Bombay High Court · (1916) ILR (Bom) 386
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 89
High Courts17 Jan 1916Dismissed
Sakhawat Ali Vs Suraj Prasad
Allahabad High Court · AIR 1916 All 238 : 33 Ind. Cas. 343
North Western Provinces Tenancy Act, 1901 — Section 117North Western Provinces Tenancy Act, 1901 — Section 117North Western Provinces Tenancy Act, 1901 — Section 117
High Courts17 Jan 1916Dismissed
Hari Kunwar Vs Lakhmi Ram Jani and Another
Allahabad High Court · 35 Ind. Cas. 833
High Courts17 Jan 1916Allowed
Lakhmi Ram Jain and Another Vs Hari Kunwar
Allahabad High Court · (1916) ILR (All) 380
High Courts17 Jan 1916
Mustafa Begam and Others Vs Musammat Siraj-Ul-Nissa and Others
Allahabad High Court · 32 Ind. Cas. 693
High Courts15 Jan 1916
Abdul Baby Sadagar Vs Belay Ali Sadagar
Calcutta High Court · 37 Ind. Cas. 919
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Contract Act, 1872 — Section 130
High Courts14 Jan 1916
Mohamed Ali and Others Vs Jnanada Sundari Chowdharani
Calcutta High Court · 32 Ind. Cas. 577
High Courts14 Jan 1916
Imam Ali Patwari Vs Srimati Arfatunnessa and Another
Calcutta High Court · AIR 1914 Cal 369(1) : 32 Ind. Cas. 707
High Courts14 Jan 1916
The Secretary of State for India in Council Vs Illikkal Assan and Others
Madras High Court · 32 Ind. Cas. 755
High Courts13 Jan 1916
Muhammad Khalil Vs Muhammad Ibrahim
Allahabad High Court · AIR 1916 All 254 : (1916) ILR (All) 201 : 33 Ind. Cas. 349
High Courts12 Jan 1916
Sheik Doulatuddin Vs Dhaniram Chhutia and Others
Calcutta High Court · 32 Ind. Cas. 804
Contract Act, 1872 — Section 65Specific Relief Act, 1877 — Section 38, 41
High Courts12 Jan 1916
Sheorani and Another Vs Baij Nath
Allahabad High Court · AIR 1916 All 304 : 33 Ind. Cas. 625
Criminal Procedure Code, 1898 (CrPC) — Section 145, 435Criminal Procedure Code, 1898 (CrPC) — Section 145, 435Criminal Procedure Code, 1898 (CrPC) — Section 145, 435
High Courts12 Jan 1916
Punuga Subbian Vs Nukalapati Rami Reddi and Others
Madras High Court · (1916) ILR (Mad) 959 : (1916) 30 MLJ 331
Trusts Act, 1882 — Section 90
High Courts12 Jan 1916
Vuppala Bapanna and Others Vs Pabbisetti Bheemalingam and Another
Madras High Court · 33 Ind. Cas. 986 : (1916) 3 LW 231
Limitation Act, 1908 — Section 20, 21
High Courts12 Jan 1916
The Raja of Cochin (Represented by the Diwan Mr. J.W. Bhore, I.C.S.) Vs Kizhayil Kothanath Kittunni Nair (Karnavan and Twelve Ors.)
Madras High Court · (1917) ILR (Mad) 601