High Courts12 Feb 1917
Kalajit Singh Vs Parmesher Singh
Patna High Court · AIR 1917 Patna 532(1) : 39 Ind. Cas. 573
Probate and Administration Act, 1881 — Section 69
JUDGMENT DATABASE
Search 12,25,810 Indian judgments.
12,25,810 judgments in All Courts · page 59,994 of 61,291
High Courts12 Feb 1917
Musammat Sahodra Kuer and Another Vs Gobardhan Tiwari and Others
Patna High Court · AIR 1917 Patna 546 : 39 Ind. Cas. 458
Specific Relief Act, 1963 — Section 9
High Courts12 Feb 1917
Babu Maniram Singh Vs Akloo Ahir and Others
Patna High Court · AIR 1917 Patna 32 : 39 Ind. Cas. 222
Evidence Act, 1872 — Section 35
High Courts12 Feb 1917
Rai Gulab Chand Saheb Vs Abas Ali
Patna High Court · AIR 1917 Patna 239 : 39 Ind. Cas. 542
Limitation Act, 1963 — Section 5
High Courts12 Feb 1917Allowed
Ram Nandan Dhar Dube Vs Musammat Kaniz Fatima Bibi
Allahabad High Court · 39 Ind. Cas. 902
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 Feb 1917Disposed Of
Angelina Reiffsteck Vs Joseph George Reiffsteck
Allahabad High Court · AIR 1917 All 374 : (1917) ILR (All) 377 : 39 Ind. Cas. 862
High Courts12 Feb 1917Allowed
Ram Nandan Dhar Dube Vs Kaniz Fatima Bibi
Allahabad High Court · AIR 1917 All 292(2) : (1917) ILR (All) 379
High Courts12 Feb 1917
Vadla Nagiah Vs Valuru Divakara Mudaliar, Deceased, By His Legal Representative Valuru Pdrdshothama
Madras High Court · AIR 1918 Mad 564(1) : 41 Ind. Cas. 585
High Courts11 Feb 1917Allowed
Nandalal Mullick Vs Panchanan Mukerjee
Calcutta High Court · (1917) 02 CAL CK 0002
High Courts10 Feb 1917Dismissed
Amiruddin Vs Musammat Khatun Bibi
Allahabad High Court · AIR 1917 All 343 : 39 Ind. Cas. 513
High Courts10 Feb 1917Dismissed
Khatun Bibi Vs Amir-ud-din
Allahabad High Court · (1917) ILR (All) 371
High Courts09 Feb 1917
M. Narayani Ammal Vs The SECRETARY of STATE for INDIA in COUNCIL and Others
Madras High Court · AIR 1918 Mad 590 : 41 Ind. Cas. 167
High Courts09 Feb 1917
D. Soundararaja Iyengar Vs K. Sreenivasa Chariar and Another
Madras High Court · AIR 1918 Mad 703 : 39 Ind. Cas. 975
High Courts09 Feb 1917
Imam Ibrahim and Another Vs Bhau Appaji Jadhav and Another
Bombay High Court · AIR 1917 Bom 244 : 40 Ind. Cas. 68
Registration Act, 1908 — Section 17
High Courts09 Feb 1917
Alec Aran Cohen Vs Sasi Bhusan Das Gupta and Another
Calcutta High Court · 40 Ind. Cas. 728
Penal Code, 1860 (IPC) — Section 206, 253
High Courts09 Feb 1917
Nundo Lal Mullick Vs Punchanon Mukherjee
Calcutta High Court · 42 Ind. Cas. 484
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 4, Order 47 Rule 7
High Courts09 Feb 1917
Imam Valad Ibrahim and Another Vs Bhau Appaji Jadhav and Others
Bombay High Court · (1917) ILR (Bom) 510
Registration Act, 1908 — Section 17
High Courts09 Feb 1917
Sarup Sahu Vs Jagarnath Modi
Patna High Court · AIR 1917 Patna 493(1) : 39 Ind. Cas. 672
Bengal Tenancy Act, 1885 — Section 167
High Courts09 Feb 1917
Janki Sahu and Others Vs Thakur Run Bahadur Singh and Others
Patna High Court · AIR 1917 Patna 578 : 39 Ind. Cas. 398
High Courts09 Feb 1917
Maharaja Kesho Prasad Singh Vs Tribhuan and Others
Patna High Court · AIR 1917 Patna 458 : 39 Ind. Cas. 611
Bengal Tenancy Act, 1885 — Section 105, 30(b), 52