High Courts05 Jan 1917
Srimati Karimunnessa Chowdhurani Vs Srimati Ekiwa Syed Badrul Hyder Chowdhury and Others Vs Ali Ashraf Chowdhury and Others
Calcutta High Court · 37 Ind. Cas. 904
JUDGMENT DATABASE
Search 12,25,658 Indian judgments.
12,25,658 judgments in All Courts · page 59,997 of 61,283
High Courts05 Jan 1917
Jayanuddin Khan Vs Jamiruddin Sarkar
Calcutta High Court · (1917) 01 CAL CK 0007
High Courts05 Jan 1917
Shamiruddin Mandal Vs Abdul Bari Mandal and Others
Calcutta High Court · 38 Ind. Cas. 25
High Courts05 Jan 1917
Raja Birabar Narayan Chandra Dhir Narendra Vs The Collector of Cuttack
Patna High Court · AIR 1917 Patna 659(2) : 39 Ind. Cas. 14
High Courts05 Jan 1917Dismissed
Kallu Vs Sital
Allahabad High Court · AIR 1918 All 260 : 43 Ind. Cas. 823
Evidence Act, 1872 — Section 132Penal Code, 1860 (IPC) — Section 499
High Courts05 Jan 1917Dismissed
Somwarpuri Vs Bhairon Prasad and Others
Allahabad High Court · (1917) ILR (All) 318
High Courts05 Jan 1917
Bhairon Prasad and Others Vs Mahant Somvarpuri
Allahabad High Court · AIR 1917 All 306 : 37 Ind. Cas. 1001
North Western Provinces Tenancy Act, 1901 — Section 41(3)
High Courts04 Jan 1917
Hari Mohan Pal and Another Vs Kailash Chndra Dhur and Sheikh Imamuddin and Others
Calcutta High Court · 37 Ind. Cas. 983
High Courts04 Jan 1917
Chaudhry Rameshwar Misser Vs Choudhry Sureshwar Misser
Patna High Court · AIR 1917 Patna 344 : 39 Ind. Cas. 664
Civil Procedure Code, 1908 (CPC) — Section 148, 47
High Courts04 Jan 1917
Nathu Rai Vs Dindayal Rai
Patna High Court · AIR 1917 Patna 504(2) : 39 Ind. Cas. 665
High Courts04 Jan 1917
Harnarain Ram and Others Vs Surja Kunwari and Another
Allahabad High Court · (1917) ILR (All) 311
High Courts04 Jan 1917
Musammat Surja Kunwari and Another Vs Pande Har Narain Ram and Others
Allahabad High Court · AIR 1917 All 346 : 38 Ind. Cas. 166
High Courts03 Jan 1917
Thakurdas Moti Lal Vs Joseph Iskender and Others
Calcutta High Court · 41 Ind. Cas. 516
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts03 Jan 1917
Makhan Lal Marwari Vs Hanuman Baksh Marwari and Others
Patna High Court · AIR 1917 Patna 514 : 38 Ind. Cas. 877
Contract Act, 1872 — Section 39Transfer of Property Act, 1882 — Section 4
High Courts03 Jan 1917Dismissed
Tika Ram Vs Baid Ram and Another
Allahabad High Court · (1917) ILR (All) 300
High Courts03 Jan 1917
Jagdeo Sahu Vs Emperor
Allahabad High Court · AIR 1917 All 339 : 38 Ind. Cas. 993
Income Tax Act, 1961 — Section 25Penal Code, 1860 (IPC) — Section 193Income Tax Act, 1961 — Section 25
High Courts03 Jan 1917Disposed Of
Dalip Singh Vs Nawal and Others
Allahabad High Court · AIR 1917 All 214 : (1917) ILR (All) 297 : 38 Ind. Cas. 335
High Courts03 Jan 1917
Baidram and Another Vs Tika Ram
Allahabad High Court · AIR 1917 All 189 : 39 Ind. Cas. 528
Evidence Act, 1872 — Section 92
High Courts03 Jan 1917
Khiali Vs Emperor
Allahabad High Court · AIR 1917 All 316 : 38 Ind. Cas. 1004
Criminal Procedure Code, 1898 (CrPC) — Section 339Criminal Procedure Code, 1898 (CrPC) — Section 339Criminal Procedure Code, 1898 (CrPC) — Section 339