High Courts18 Dec 1916
Padam Kumar Vs Nanhu Singh and Others
Patna High Court · AIR 1916 Patna 27 : 39 Ind. Cas. 635
Criminal Procedure Code, 1898 (CrPC) — Section 145
JUDGMENT DATABASE
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12,25,634 judgments in All Courts · page 59,999 of 61,282
Privy Council18 Dec 1916
Har Chandi Lal and others Vs Sheoraj Singh and others
Privy Council · (1916) AIR(PC) 68
High Courts16 Dec 1916
Sai Sikandar Rowther Vs Ghouse Mohidin Marakayar and Others
Madras High Court · (1917) ILR (Mad) 355 : (1917) 32 MLJ 213
County Courts Act, 1883 — Section 122
High Courts15 Dec 1916
Tirumalaisami Naidu Vs Subramanian Chettiar
Madras High Court · (1917) ILR (Mad) 1009
High Courts15 Dec 1916
Raja Srinath Roy and Others Vs Probhat Chandra Chatterjee and Others
Calcutta High Court · 38 Ind. Cas. 333
Bengal Survey Act, 1875 — Section 41Criminal Procedure Code, 1898 (CrPC) — Section 145(1), 145(4)
High Courts15 Dec 1916
Sudarshan Das Vs Biraja Sundari Dasi and Others
Calcutta High Court · 38 Ind. Cas. 338
High Courts15 Dec 1916
Chandulal Dalsukhram Vs Jeshangbhai Chhotalal
Bombay High Court · AIR 1916 Bom 55 : (1917) 19 BOMLR 112
Civil Procedure Code, 1908 (CPC) — Section 145
Privy Council15 Dec 1916
Union Insurance Society of Canton, Limited Vs George Willes and Company
Privy Council · (1917) AIR(PC) 257
High Courts15 Dec 1916Allowed
Emperor Vs Yakub Ali and Others
Allahabad High Court · 39 Ind. Cas. 673
Evidence Act, 1872 — Section 14, 15
High Courts15 Dec 1916
Musammat Bismillah Begam Vs Hira Lal and Others
Allahabad High Court · AIR 1917 All 313(1) : 37 Ind. Cas. 832
Civil Procedure Code, 1908 (CPC) — Section 109(a)
High Courts15 Dec 1916
Tirumalaisami Naidu Vs Subramaniam Chettiar
Madras High Court · 45 Ind. Cas. 109
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93General Clauses Act, 1897 — Section 6(c)
High Courts14 Dec 1916
In Re: Sital Prosad and Others Badrinarain Agarwalla
Calcutta High Court · 41 Ind. Cas. 288
Contract Act, 1872 — Section 201
High Courts14 Dec 1916
Rasmut Ali and Others Vs Asab Ali and Others
Calcutta High Court · 38 Ind. Cas. 140
Privy Council14 Dec 1916
Narottam Das Vs Kedar Nath Samanta and others
Privy Council · (1916) AIR(PC) 245
High Courts13 Dec 1916
Narain Chandra Dalal Vs Maharaja Manindra Chandra Nandi and Others
Calcutta High Court · 37 Ind. Cas. 999
Bengal Tenancy Act, 1885 — Section 23, 50
High Courts13 Dec 1916
Ramani Mohan Roy Vs Jagubandhu Karmakar and, Ors.
Calcutta High Court · 37 Ind. Cas. 881
Bengal Tenancy Act, 1885 — Section 167
High Courts13 Dec 1916
Chairman of the Commissioner of the Noavadwip Municipality Vs Gour Chandra Goswami and Another
Calcutta High Court · 38 Ind. Cas. 789
Bengal Municipal Act, 1932 — Section 321
High Courts13 Dec 1916
Jamini Mohan Gupta Vs Ram Narayan Parey and Others
Calcutta High Court · 38 Ind. Cas. 542
Transfer of Property Act, 1882 — Section 81
High Courts13 Dec 1916
G.P. Danby Vs Syad Shah Tafazul Hussain
Patna High Court · (1916) 12 PAT CK 0012