High Courts13 Dec 1916
Sheikh Imrat Ali Vs Sheikh Amjad Ali
Patna High Court · AIR 1916 Patna 171 : 39 Ind. Cas. 292
Criminal Procedure Code, 1898 (CrPC) — Section 133, 138, 183
JUDGMENT DATABASE
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12,25,634 judgments in All Courts · page 60,000 of 61,282
High Courts12 Dec 1916
Public Prosecutor Vs Mantripragada Markondeyulu
Madras High Court · 37 Ind. Cas. 521 : (1917) 5 LW 327
Penal Code, 1860 (IPC) — Section 292
High Courts12 Dec 1916
Upendra Nath Ghose and Others Vs Gopi Charan Saha and Others
Calcutta High Court · 44 Ind. Cas. 595
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts12 Dec 1916
K. Simhachalam Vs Rati Kanta Laha
Calcutta High Court · 41 Ind. Cas. 138
Criminal Procedure Code, 1898 (CrPC) — Section 177, 179, 181(2)Penal Code, 1860 (IPC) — Section 403
High Courts12 Dec 1916
Priyanath Mitter and Another Vs Anath Nath Dev
Calcutta High Court · 37 Ind. Cas. 942
Bengal Tenancy Act, 1885 — Section 87
High Courts12 Dec 1916
Bhosai (Bepari) and Others Vs Aminuddi and Others
Calcutta High Court · 37 Ind. Cas. 847
Bengal Tenancy Act, 1885 — Section 188, 52Contract Act, 1872 — Section 45
High Courts12 Dec 1916Allowed
Gokul Singh and Another Vs Saheb Singh and Another
Allahabad High Court · AIR 1917 All 7 : 38 Ind. Cas. 162
Evidence Act, 1872 — Section 90Limitation Act, 1963 — Section 19
High Courts12 Dec 1916
Cheda Lal Vs Lachman Prasad and Others
Allahabad High Court · (1917) ILR (All) 267
High Courts12 Dec 1916
Pandit Cheda Lal Vs Lachman Parshad and Others
Allahabad High Court · 37 Ind. Cas. 830
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 71Provincial Insolvency Act, 1920 — Section 47
High Courts12 Dec 1916
The Rajah of Cochin Vs Kizhayil Kothanath Kittunni Nair (karnavan) and Others
Madras High Court · (1917) ILR (Mad) 608 : (1917) 5 LW 550 : (1917) 32 MLJ 295
High Courts11 Dec 1916
Haribangsa Shibdas Rakshit Vs Nalini Mohan Shaha
Calcutta High Court · 40 Ind. Cas. 799
Contract Act, 1872 — Section 108
High Courts11 Dec 1916Dismissed
Moti Chand Vs Khwaja Ikram-Ul-Lah Khan
Bombay High Court · (1917) 19 BOMLR 433
North Western Provinces and Oudh Land Revenue Act, 1901 — Section 36
High Courts11 Dec 1916Allowed
Mina Kumari Bibi Vs Raja Bijoy Singh Dudhuria
Bombay High Court · (1917) 19 BOMLR 424
Civil Procedure Code, 1882 — Section 274Transfer of Property Act, 1882 — Section 53
Privy Council11 Dec 1916
Deonandan Prashad Singh Vs Ramdhari Chowdhri and others
Privy Council · (1916) AIR(PC) 179
Privy Council11 Dec 1916
Moti Chand and others Vs Ikram-Ullah Khan and others
Privy Council · (1916) AIR(PC) 59
High Courts11 Dec 1916Dismissed
Dhan Dei Kunwar Vs Chotu Lal
Allahabad High Court · AIR 1917 All 140 : 38 Ind. Cas. 828
Government of India Act, 1915 — Section 107North Western Provinces Tenancy Act, 1901 — Section 202Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Dec 1916Dismissed
Mohan Lal and Others Vs Indomati and Others
Allahabad High Court · AIR 1917 All 4 : (1917) ILR (All) 244