JUDGMENT DATABASE
Search 12,25,634 Indian judgments.
12,25,634 judgments in All Courts · page 60,001 of 61,282
Jwala Ram and Another Vs Buchi Ram and Others
Allahabad High Court · AIR 1917 All 315(1) : 38 Ind. Cas. 533
Sripat Singh Dugar Vs Maharaja Sir P.K. Tagore
Bombay High Court · (1917) 19 BOMLR 290
Ram Dhyan Singh and Others Vs Pardip Singh and Others
Patna High Court · 53 Ind. Cas. 91
Janki Das Vs Emperor
Allahabad High Court · AIR 1917 All 105(2) : 39 Ind. Cas. 336
Lakhpat Pandey and Others Vs Jang Bahadur Pandey
Allahabad High Court · AIR 1917 All 8 : 40 Ind. Cas. 37
Daulata Shuklain Vs Debi Saran Shukul and Another
Allahabad High Court · (1917) ILR (All) 234
Debi Saran Shukul and Another Vs Daulata Shuklain
Allahabad High Court · 39 Ind. Cas. 10
Shib Dayal Vs Sheo Ghulam
Allahabad High Court · 38 Ind. Cas. 694
Sashi Bhushan Misra Vs Raja Jyoti Prashad Singh Deo
Bombay High Court · (1917) 19 BOMLR 416
Shashi Bhusan Misra and others Vs Raja Jyoti Prasad Singh Deo and others
Privy Council · (1916) AIR(PC) 191
Punnu and Another Vs Musammat Kousa and Others
Allahabad High Court · AIR 1917 All 146 : 40 Ind. Cas. 463
Lachmi Narain Vs Sarju Prasad and Others
Allahabad High Court · (1917) ILR (All) 230
Nimmala Mahankali, minor by guardian Gorri Gangyya Vs Kallakuri Seetharamiah and Another
Madras High Court · 41 Ind. Cas. 268 : (1917) 32 MLJ 455
Suresh Chandra Roy Chowdhury and Others Vs Surendra Chandra Roy Chowdhury Surendra Chandra Roy Chowdhury Vs Suresh Chandra Roy Chowdhury and Others
Calcutta High Court · 37 Ind. Cas. 870
Deonandan Prashad Vs Janki Singh
Bombay High Court · (1917) 19 BOMLR 410 : (1917) ILR (Bom) 573
Sadanand Tewari and others Vs Deb Nath Manjhi and others
Patna High Court · (1916) 12 PAT CK 0011
Deo Nandan Prashad Vs Janki Singh and others
Privy Council · (1916) AIR(PC) 227
Peary Lal Vs Emperor
Allahabad High Court · AIR 1917 All 317(1) : 39 Ind. Cas. 495