JUDGMENT DATABASE

Search 12,22,691 Indian judgments.

12,22,691 judgments in All Courts · page 60,002 of 61,135

High Courts12 Mar 1915

Sri Rajah Chitti Babu Viziarama Gajapati Raju Alias Poosapati Viziarama Gajapathi Raju, Maharajah Manyasultan Bahadur of Vizianagaram, by his Muktyar, G. Appayya Vs D.V. Narasinga Rao

Madras High Court · 29 Ind. Cas. 763

Legal Practitioners Act, 1879 — Section 28

High Courts11 Mar 1915

Shashi Bhusan Hazrah Vs Sheikh Esabar (Esrar) Ali Nazir and Others, Purna Chandra Pal, Kalidas Samanta and Others, Jogendra Nath Samanta and Another, Sheikh Arietullah and Others, Akhil Chandra Adhicary and Others, Kalidas Samanta and Others, Abdul Gaffur Nazir and Others, Sheikh Arietulla and Others

Calcutta High Court · 29 Ind. Cas. 122

Bengal Tenancy Act, 1885 — Section 105, 108, 109

High Courts11 Mar 1915

Nabendra Kishore Roy and Others Vs Srimati Rahima Banu and Another

Calcutta High Court · 31 Ind. Cas. 695

High Courts11 Mar 1915

Emperor Vs Gangua

Allahabad High Court · AIR 1915 All 245 : (1915) ILR (All) 331 : 29 Ind. Cas. 323

High Courts11 Mar 1915

Devarasu Venkatachala Dwaraka Nadha Rao, Narasubayammah Vs Devarasu Venkatarao Pantulu and Others

Madras High Court · 29 Ind. Cas. 183

Limitation Act, 1963 — Article 127

High Courts11 Mar 1915

In Re: Vayalappra Kelappan Nair and Others

Madras High Court · AIR 1916 Mad 1084 : 29 Ind. Cas. 90

High Courts10 Mar 1915

Krishna Bar Vs Srimati Ranamoyi Debi

Calcutta High Court · 29 Ind. Cas. 120

High Courts10 Mar 1915Allowed

Kista Bar Vs Srimati Banamoyi Debia

Calcutta High Court · (1915) 03 CAL CK 0030

High Courts10 Mar 1915

Hanuman Prasad Thakur Vs Jadunandan Thakur and Another

Calcutta High Court · 29 Ind. Cas. 787

Civil Procedure Code, 1908 (CPC) — Section 66

High Courts10 Mar 1915

Ram Chandra Marwari Vs Gopi Nath Chowdhuri and Others

Calcutta High Court · 29 Ind. Cas. 251

Transfer of Property Act, 1882 — Section 10, 12

High Courts10 Mar 1915Dismissed

Musammat Afzal Begam Vs Musammat Akhari Khanam and Others

Allahabad High Court · AIR 1915 All 123 : 28 Ind. Cas. 857

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)

High Courts10 Mar 1915Allowed

Chhabile Ram and Another Vs Durga Prasad and Others

Allahabad High Court · (1915) ILR (All) 296

High Courts10 Mar 1915Dismissed

Akbari Khanum and Others Vs Afzal Begam

Allahabad High Court · (1915) 03 AHC CK 0021

High Courts10 Mar 1915

Chhabila Ram and Another Vs Durga Prasad and Others

Allahabad High Court · AIR 1915 All 59 : 28 Ind. Cas. 681

Civil Procedure Code, 1908 (CPC) — Section 92

High Courts10 Mar 1915

Maniyam Kuppanna Gounden and Others Vs Kuppana Gounden and Others

Madras High Court · AIR 1916 Mad 14 : 29 Ind. Cas. 195

High Courts10 Mar 1915

P.M.A. Velliappa Chettiar and Another Vs S.N. Subrahmaniyam Chetty

Madras High Court · 29 Ind. Cas. 119

Civil Procedure Code, 1908 (CPC) — Section 148

High Courts10 Mar 1915

Panda Patyya Vs Panda Venkamma and Others

Madras High Court · AIR 1915 Mad 1182 : 29 Ind. Cas. 54 : (1915) 2 LW 455

High Courts10 Mar 1915

Lakshmi Achi Vs Subbarama Aiyar and Others

Madras High Court · AIR 1916 Mad 528 : (1916) ILR (Mad) 488 : (1915) 2 LW 403 : (1915) 28 MLJ 491

Transfer of Property Act, 1882 — Section 89

High Courts10 Mar 1915

Pichi Aiyar and Another Vs Subbarayar alias Subramania Aiyar

Madras High Court · AIR 1915 Mad 1218 : (1915) 28 MLJ 513

High Courts10 Mar 1915

P.M.M. Velliappa Chettiar and Another Vs S.N. Subrahmanyam Chetty

Madras High Court · (1916) ILR (Mad) 485

Civil Procedure Code, 1908 (CPC) — Section 24(b)