High Courts13 Dec 1915
Rameswari Chaudhurani Vs K.B. Dutt
Calcutta High Court · 33 Ind. Cas. 685
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(2)
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,004 of 61,203
High Courts13 Dec 1915
Alimahomed Rahimtullah Vs Pandurang Laxman and Another
Bombay High Court · AIR 1916 Bom 287 : 33 Ind. Cas. 701
High Courts13 Dec 1915Dismissed
Baldeo Pande Vs Muhammad Ali and Another
Allahabad High Court · (1916) ILR (All) 148
Transfer of Property Act, 1882 — Section 60
High Courts13 Dec 1915
Muhammad Ibrahim Vs Emperor
Allahabad High Court · AIR 1916 All 86 : 32 Ind. Cas. 153
High Courts13 Dec 1915
In Re: Charles George Hedinger
Madras High Court · 32 Ind. Cas. 659
Foreigners Ordinance, 1914 — Section 3, 8
High Courts13 Dec 1915
Narayana and Others Vs Kashappaya and Another
Madras High Court · 32 Ind. Cas. 526
High Courts13 Dec 1915
K.P.A. Mariappa Nadan Vs A.R.R.M. Arunachalam Chetty and Others
Madras High Court · 33 Ind. Cas. 16 : (1916) 3 LW 143
High Courts11 Dec 1915Allowed
Anand Sarup Vs Chawwa
Allahabad High Court · AIR 1916 All 241 : 34 Ind. Cas. 952
High Courts11 Dec 1915Dismissed
Jai Kishan Joshi Vs Budhanand Joshi and Another
Allahabad High Court · (1916) ILR (All) 138
Transfer of Property Act, 1882 — Section 95
High Courts10 Dec 1915
Gangabai Peerappa Minor By Her Guardian ad litem Howanna Bin Nillappa Vs Bandu Bin Peerappa
Bombay High Court · AIR 1916 Bom 283 : (1916) ILR (Bom) 369
High Courts10 Dec 1915
Shiba Durga Debi Vs Gopi Mohan Shaha and Others
Calcutta High Court · 33 Ind. Cas. 180
Civil Procedure Code, 1908 (CPC) — Section 48, 48(1)(a)
High Courts10 Dec 1915
Kalis Chandra Saha and Another Vs Darbaria Sheik and Others
Calcutta High Court · 32 Ind. Cas. 251
Bengal Tenancy Act, 1885 — Section 29
High Courts10 Dec 1915
Maharaja Manindra Chandra Nandi Bahadur Vs Srimati Durga Sundari Dasya
Calcutta High Court · 32 Ind. Cas. 185
Bengal Rent Act, 1859 — Section 21Bengal Tenancy Act, 1885 — Section 29
High Courts10 Dec 1915Dismissed
Lachmi Narain Prasad and Others Vs Kishan Kishore Chand and Others
Allahabad High Court · AIR 1916 All 356 : (1916) ILR (All) 126 : 33 Ind. Cas. 913
High Courts10 Dec 1915Disposed Of
Emperor Vs Bhawani Das
Allahabad High Court · (1916) ILR (All) 170
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 114
High Courts10 Dec 1915Dismissed
Dujai Vs Shiam Lal and Others
Allahabad High Court · (1916) ILR (All) 122
High Courts10 Dec 1915
Bhawani Das Vs Emperor
Allahabad High Court · AIR 1916 All 299 : 35 Ind. Cas. 161
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 471
High Courts10 Dec 1915
Dujai Vs Shyam Lal and Others
Allahabad High Court · AIR 1916 All 36(2) : 33 Ind. Cas. 954
High Courts10 Dec 1915
R. Srinivasa Chariar Vs S.P. Ranganayaki Ammal
Madras High Court · 32 Ind. Cas. 991 : (1916) 3 LW 466
Married Womens Property Act, 1874 — Section 6Succession Certificate Act, 1889 — Section 4(1)(a)