High Courts26 Aug 1914
Kanti Venkanna Vs Sri Raja Chelikani Rama Row Garu and Others
Madras High Court · (1915) ILR (Mad) 1155
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,005 of 61,106
High Courts26 Aug 1914
Madhavrao Moreshvar Pant Amatya Vs Rama Kalu Ghadi
Bombay High Court · AIR 1914 Bom 238 : (1914) 16 BOMLR 746
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Maharashtra Revenue Jurisdiction Act, 1876 — Section 5
High Courts26 Aug 1914
Syed Mohiuddin and Others Vs Pirthichand Lal Choudhury
Calcutta High Court · AIR 1915 Cal 444 : 31 Ind. Cas. 664
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2Transfer of Property Act, 1882 — Section 90
High Courts26 Aug 1914Allowed
Susil, Kumar Banerjee Vs Apsari Debi and Others
Calcutta High Court · (1914) 08 CAL CK 0007
High Courts26 Aug 1914
Ramjas Agarwalla Vs Brajamohan Singh
Calcutta High Court · (1914) 08 CAL CK 0002
High Courts26 Aug 1914
Minakshi and Others Vs Muniandi Panikkar and Others
Madras High Court · 25 Ind. Cas. 957 : (1914) 1 LW 704 : (1914) 27 MLJ 353
High Courts26 Aug 1914
Subbiah Servai Vs Chokalinga Thevan and Others
Madras High Court · AIR 1915 Mad 92 : 25 Ind. Cas. 1004 : (1914) 27 MLJ 613
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Aug 1914
Markapuli Reddiar Vs Thandava Kone and Another
Madras High Court · AIR 1915 Mad 356(1) : 25 Ind. Cas. 916
Madras Estates Land Act, 1908 — Section 8
High Courts26 Aug 1914
Rama Kavunden and Others Vs Kuruthasawmy Naick and Others
Madras High Court · AIR 1915 Mad 821(2) : 25 Ind. Cas. 951
High Courts26 Aug 1914
Jagathamba Ammal Vs Ramaswami Iyengar
Madras High Court · AIR 1915 Mad 732 : 25 Ind. Cas. 579
Transfer of Property Act, 1882 — Section 74
High Courts25 Aug 1914
Hirji Khetsey Vs The Indian Specie Bank Ltd.
Bombay High Court · AIR 1915 Bom 27 : (1915) 17 BOMLR 65
High Courts25 Aug 1914
C. Raghunatha Row Sahib Avergal Vs Vellamoonji Goukden
Allahabad High Court · 25 Ind. Cas. 941
High Courts25 Aug 1914
Tanguturi Sriramitlu and Others Vs Nalam Krishna Row and Others
Madras High Court · 25 Ind. Cas. 1001
Criminal Procedure Code, 1898 (CrPC) — Section 253, 437
High Courts25 Aug 1914
C. Raghunatha Row Sahib Vs Vellamoonji Goundan
Madras High Court · AIR 1915 Mad 86 : (1915) ILR (Mad) 1140 : (1914) 27 MLJ 597
Madras Estates Land Act, 1908 — Section 53(2)
High Courts25 Aug 1914
Tangaturi Sriramulu and Nalam Krishna Rao, and Others Vs K. Veerasalingam
Madras High Court · (1914) 1 LW 934 : (1914) 27 MLJ 589
Criminal Procedure Code, 1898 (CrPC) — Section 253, 437
High Courts25 Aug 1914
T. Sriramulu and Others Vs K. Veerasalingam
Madras High Court · (1915) ILR (Mad) 585
High Courts24 Aug 1914
Nagindas Jekisondas Vs Nanabhai Dullabhram
Bombay High Court · AIR 1914 Bom 179(2) : (1914) 16 BOMLR 774
Transfer of Property Act, 1882 — Section 108
High Courts24 Aug 1914
Varadaraja Mudaliar and Another Vs Narayanasami Mudaliar and Others
Madras High Court · AIR 1915 Mad 603 : (1914) 27 MLJ 681
High Courts21 Aug 1914Allowed
Madhavrao Keshavrao Vs Sahebrao Ganpatrao
Bombay High Court · AIR 1914 Bom 177 : (1914) 16 BOMLR 769
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts20 Aug 1914
Bhagwat Bhaskar Koranne Vs Nivratti Sakharam Bhadule and Others
Bombay High Court · (1915) ILR (Bom) 113