High Courts18 Aug 1914
Gopala Muppanar and Others Vs Dharmakarta Subramania Aiyar and Others
Madras High Court · (1914) 1 LW 675 : (1914) 27 MLJ 253
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,007 of 61,106
High Courts18 Aug 1914
Nidamurthi Krishnamurthy and Another Vs Gargiparthi Gana Pathelingam
Madras High Court · 25 Ind. Cas. 583
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 16(2)(II)
High Courts17 Aug 1914
Raghoram Singh Vs Rajani Kanta Banerjee and Others
Calcutta High Court · AIR 1915 Cal 432 : 29 Ind. Cas. 752
Transfer of Property Act, 1882 — Section 85
High Courts17 Aug 1914Allowed
Raghunath Singh and Another Vs Mr. William Cox and Others
Calcutta High Court · (1914) 08 CAL CK 0019
High Courts17 Aug 1914
Prosonno Kumar Chakravarti and Another Vs Prokash Chandra Dutta
Calcutta High Court · AIR 1915 Cal 695(1) : 28 Ind. Cas. 560
High Courts17 Aug 1914
Baldeo Narain Jha Vs Bhaya Lal Singh and Others
Calcutta High Court · AIR 1915 Cal 712 : 30 Ind. Cas. 47
High Courts17 Aug 1914
Emperor Vs Bhagubhai Dwarkadas
Bombay High Court · (1914) 16 BOMLR 684
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts17 Aug 1914
Vaithinatha Aiyar Vs Vaithinathasawmy Aiyar and Another
Madras High Court · 29 Ind. Cas. 970
High Courts14 Aug 1914
Dino Nath Das Vs Jogendra Nath Bhoumik
Calcutta High Court · (1914) 08 CAL CK 0028
High Courts13 Aug 1914
Umabai Shankar Godbole Vs Amritrao Anant
Bombay High Court · AIR 1915 Bom 313 : (1915) 17 BOMLR 133
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
High Courts13 Aug 1914
Emperor Vs Govinda Babaji Babde
Bombay High Court · AIR 1914 Bom 124(1) : (1914) 16 BOMLR 683
High Courts13 Aug 1914
Krishnasami Pillai Vs Kothandarama Naicken and Others
Madras High Court · 25 Ind. Cas. 428 : (1914) 27 MLJ 582
High Courts12 Aug 1914
Birendra Nath Das-Gupta Vs The Emperor
Calcutta High Court · (1914) 08 CAL CK 0029
High Courts12 Aug 1914Dismissed
Tulsidas Lallubhai Vs The Bharatkhand Cotton Mills Co. Ltd
Bombay High Court · AIR 1914 Bom 251 : (1914) 16 BOMLR 692
High Courts12 Aug 1914
Chhotalal Hirachand Vs Jethalal Varajbhai
Bombay High Court · AIR 1914 Bom 148 : (1914) 16 BOMLR 676
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts12 Aug 1914
The Surat City Municipality Vs Chhabildas Dharamchand
Bombay High Court · AIR 1914 Bom 22 : (1914) 16 BOMLR 749
Bombay District Municipal Act, 1901 — Section 82(3)
High Courts12 Aug 1914
Arunachala Mudali Vs Govindaraja Mudali and Others
Madras High Court · 25 Ind. Cas. 434 : (1914) 1 LW 673
High Courts12 Aug 1914
Kathiresan Chettiar Vs Ramasami Chettiar and Others
Madras High Court · AIR 1915 Mad 541(2) : (1914) 27 MLJ 302
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts11 Aug 1914
Rabbi Raut and Others Vs Emperor
Calcutta High Court · 28 Ind. Cas. 656
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 438Penal Code, 1860 (IPC) — Section 182