High Courts30 Nov 1915
Ry. Sivaji Rajah Saib and Another Vs The Receiver appointed by The Court of the Subordinate Judge of Tanjore
Madras High Court · 32 Ind. Cas. 493
Madras Estates Land Act, 1908 — Section 40(3)(a)
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,008 of 61,203
High Courts30 Nov 1915
Sitabai Raghunath Vaidya Vs Laxmibai Vyankatesh Vaidya
Bombay High Court · AIR 1916 Bom 272 : 32 Ind. Cas. 985
Civil Procedure Code, 1908 (CPC) — Section 16(d)
High Courts30 Nov 1915
Krishna Kumar Ray Chowdhuri Vs Chandra Kanta Mitra and Others
Calcutta High Court · 31 Ind. Cas. 807
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Section 7(4)(c)
High Courts30 Nov 1915
Simrick Lal Bhakat Vs Radharaman Kalidaha and Others
Calcutta High Court · 32 Ind. Cas. 276
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, 64
High Courts30 Nov 1915
Sitabai Bhratar Raghunath Vyankatesh Vaidya Vs Laxmibai Bhratar Vyankatesh Vaidya and Another
Bombay High Court · (1916) ILR (Bom) 337
Civil Procedure Code, 1908 (CPC) — Section 16(d)
High Courts30 Nov 1915Dismissed
Bansgopal and Others Vs Sheo Ram Singh and Others
Allahabad High Court · (1916) ILR (All) 97
Limitation Act, 1908 — Section 31Transfer of Property Act, 1882 — Section 58
High Courts30 Nov 1915
Abdul Kadya Beari Vs Shabyode Kunhi Ahmed
Madras High Court · 32 Ind. Cas. 820
High Courts30 Nov 1915
Subbarama Ayyar Vs P.P.A.R.R.M. Arunachellam Chettiar and Another
Madras High Court · 32 Ind. Cas. 731 : (1916) 3 LW 35
Civil Procedure Code, 1908 (CPC) — Section 2, 47
High Courts30 Nov 1915
Rama Aiyer alias Ramasami Aiyer and Vs Govinda Pillai (died) and Others
Madras High Court · 32 Ind. Cas. 448 : (1916) 3 LW 82
High Courts30 Nov 1915
Rama Aiyar alias Ramasami Aiyar Vs Govinda Pillai (died) and Others
Madras High Court · (1916) ILR (Mad) 952 : (1916) 30 MLJ 180
High Courts29 Nov 1915
In Re: Goberdhone Seal and Rajkishori Dasi
Calcutta High Court · 32 Ind. Cas. 3
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10, 8(6)
High Courts29 Nov 1915
Bilasiram Thakursidass Vs Ezekiel Abraham Gubbay
Calcutta High Court · 33 Ind. Cas. 1
High Courts29 Nov 1915
Lakhipriya Dasi Vs Raikishori Dasi
Calcutta High Court · (1915) 11 CAL CK 0003
High Courts29 Nov 1915
Emperor Vs Sanjiva Shivapa Bader
Bombay High Court · AIR 1916 Bom 222 : 33 Ind. Cas. 320
Bombay Public Conveyances Act, 1920 — Section 2
High Courts29 Nov 1915Dismissed
Ram Ugrah Pande and Others Vs Achraj Nath Pande and Others
Allahabad High Court · AIR 1915 All 369 : (1916) ILR (All) 85
Limitation Act, 1963 — Section 14, 5
High Courts29 Nov 1915Disposed Of
Jiban Kunwar Vs Gobind Das
Allahabad High Court · (1916) ILR (All) 56
Stamp Act, 1899 — Section 57
High Courts29 Nov 1915
Salik Ram Vs Barati Lal
Allahabad High Court · (1916) ILR (All) 107
Transfer of Property Act, 1882 — Section 6
High Courts29 Nov 1915
Barati Lal Vs Salik Ram
Allahabad High Court · AIR 1915 All 441 : 31 Ind. Cas. 919
Transfer of Property Act, 1882 — Section 6
High Courts29 Nov 1915
Har Narain and Others Vs Bishambhar Nath and Others
Allahabad High Court · AIR 1915 All 340 : 31 Ind. Cas. 907
High Courts27 Nov 1915Allowed
Mahabir Prasad and Another Vs Muhammad Mashiyatullah
Allahabad High Court · AIR 1916 All 108 : 32 Ind. Cas. 174
Evidence Act, 1872 — Section 94