High Courts24 Nov 1915
Mejajennessa Bibi Vs Sheik Didary
Calcutta High Court · 32 Ind. Cas. 86
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10(2), Order 47 Rule 4
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,010 of 61,203
High Courts24 Nov 1915
A.T.S.A. Annamalai Chetty and Others Vs S.V. Velayudu Nadar and Sundara Nadan
Madras High Court · 32 Ind. Cas. 869 : (1916) 3 LW 38
Limitation Act, 1963 — Article 73, 80
High Courts24 Nov 1915
Rama Aiyar and Another Vs Krishna Patter
Madras High Court · 32 Ind. Cas. 597 : (1916) 3 LW 90
High Courts24 Nov 1915
Mahalingam, Minor, By His Mother and Next Friend Vs C. Natesa Aiyar and Others
Madras High Court · 32 Ind. Cas. 423 : (1916) 3 LW 107
High Courts24 Nov 1915
Rama Ayyar (died) and Another Vs Krishna Patter
Madras High Court · (1916) ILR (Mad) 733
High Courts24 Nov 1915
K. Rangappa and Others Vs Karnam Bhimappa
Madras High Court · (1916) ILR (Mad) 949 : 36 Ind. Cas. 284 : (1916) 31 MLJ 360
Religious Endowments Act, 1863 — Section 7
High Courts23 Nov 1915
V. Ramaswami Iyer Vs The Madras Times Printing and Publishing Co., Ltd.
Madras High Court · 32 Ind. Cas. 610
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts23 Nov 1915
Gangadhar Karmakar and Others Vs Shekhar Basini Dasya and Another
Calcutta High Court · 31 Ind. Cas. 812
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Nov 1915Allowed
Emperor Vs Kalka Prasad
Allahabad High Court · (1916) ILR (All) 42
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 409, 477A
High Courts23 Nov 1915
Kuyyattil Kundan Kutty Vs Vayalpath Parkum Natukandiyilakath Tharuvai and Others
Madras High Court · 32 Ind. Cas. 107
High Courts23 Nov 1915
In Re: Kota Appadu and Others
Madras High Court · 32 Ind. Cas. 673
Penal Code, 1860 (IPC) — Section 379
High Courts23 Nov 1915
Peeru Muhammad Lebbai Vs Swaminatha Pillai
Madras High Court · 32 Ind. Cas. 663
Penal Code, 1860 (IPC) — Section 186, 224
High Courts22 Nov 1915
C. Ethirajulu Naidu, Deceased and Another Vs C. Govivdarajulu Naidu and Another
Madras High Court · 32 Ind. Cas. 12
High Courts22 Nov 1915
Meenakshi alias Sivakami and Others Vs Krishna Royar and Another
Madras High Court · 32 Ind. Cas. 176
Privy Council22 Nov 1915
Musahar Sahu and another Vs Hakim Lal and another
Privy Council · (1915) AIR(PC) 115
Privy Council22 Nov 1915
Haji Umar Abdul Rahiman Vs Gustadji Muncherji Cooper
Privy Council · (1915) AIR(PC) 89
High Courts22 Nov 1915Dismissed
Bishambhar Nath and Another Vs Har Narain and Another
Allahabad High Court · (1916) ILR (All) 83
High Courts22 Nov 1915
Mumtaz Begam Vs Khetra and Inam Ali Khan
Allahabad High Court · (1916) ILR (All) 72
High Courts22 Nov 1915
Nuri Mian Vs The Ganges Sugar Works, Ltd.
Allahabad High Court · AIR 1916 All 243 : 32 Ind. Cas. 360
Civil Procedure Code, 1908 (CPC) — Section 109(a)
High Courts22 Nov 1915
Tiruvengada Konan Vs Venkatachala Konan and Others
Madras High Court · 32 Ind. Cas. 198