High Courts19 Oct 1916
Balaswamy Ayyar and Others Vs Venkataswamy Naicken and twenty-seven Ors.
Madras High Court · (1917) ILR (Mad) 745
JUDGMENT DATABASE
Search 12,25,634 Indian judgments.
12,25,634 judgments in All Courts · page 60,012 of 61,282
High Courts19 Oct 1916Dismissed
Jagdeo Vs Emperor
Allahabad High Court · AIR 1917 All 80 : 38 Ind. Cas. 740
High Courts19 Oct 1916
Baluswami Iyer and Another Vs Venkitasamy Naicken and Others
Madras High Court · (1917) ILR (Mad) 745 : (1917) 32 MLJ 24
Limitation Act, 1908 — Article 134
High Courts18 Oct 1916
In Re: Mr. Annie Besant
Madras High Court · (1916) ILR (Mad) 1085 : (1917) 5 LW 51 : (1917) 32 MLJ 151
Government of India Act, 1915 — Section 107, 108
High Courts18 Oct 1916
Mrs. Annie Besant Vs The Government of Madras
Madras High Court · (1916) ILR (Mad) 1164 : 37 Ind. Cas. 525
Government of India Act, 1858 — Section 65Press Act, 1910 — Section 17, 22, 3, 4
High Courts17 Oct 1916Allowed
Hansraj Vs Bijai Ram Singh
Allahabad High Court · AIR 1917 All 144 : 40 Ind. Cas. 621
Civil Procedure Code, 1908 (CPC) — Section 105(2)
High Courts17 Oct 1916
Jhamman Lal Vs Manni Ram
Allahabad High Court · AIR 1917 All 215(1) : 39 Ind. Cas. 570
High Courts17 Oct 1916
Miss Isabella Jackson Vs Sarjit Singh and Others
Allahabad High Court · AIR 1917 All 66 : 37 Ind. Cas. 771
North Western Provinces Tenancy Act, 1901 — Section 177
High Courts17 Oct 1916
Gatiganti Subbarayudu and Others Vs Arumilli Surayya
Madras High Court · 37 Ind. Cas. 914
High Courts16 Oct 1916Dismissed
Lala Balmukand Vs Seth Birj Lal and Others
Allahabad High Court · AIR 1916 All 319 : 36 Ind. Cas. 1004
Specific Relief Act, 1877 — Section 42
High Courts16 Oct 1916
Marudanayagam Pillai Vs Munusamy Pillai and Others
Madras High Court · 37 Ind. Cas. 776
High Courts13 Oct 1916
In Re: Medai Dhalavoy Tirumala-Yappa Mudeliar
Madras High Court · 37 Ind. Cas. 524
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Oct 1916
Margasahaya Chetty Vs Gandala Nadiabba and Another
Madras High Court · 36 Ind. Cas. 843
Criminal Procedure Code, 1898 (CrPC) — Section 250, 253
High Courts13 Oct 1916
Soorthingjee Sakalchand Vs Mahomed Nasurudeen and Another
Madras High Court · (1917) 32 MLJ 146
Contract Act, 1872 — Section 56
High Courts13 Oct 1916
Gandla Nadiabba and Another Vs Margasahaya Chetty
Madras High Court · (1917) 5 LW 290 : (1917) 32 MLJ 78
Criminal Procedure Code, 1898 (CrPC) — Section 250, 253
High Courts12 Oct 1916
Poosarla Chinnasway Vs Kattamoori Venkatarama Krishnayya and Others
Madras High Court · 37 Ind. Cas. 778 : (1916) 4 LW 502
High Courts11 Oct 1916
K. Sattiraju Vs P. Venkataswami and Others
Madras High Court · (1917) ILR (Mad) 925
High Courts11 Oct 1916
Raja Kumara Venkata Perumal, Raju Bahadur Varu and Estate Guardian Mr. W. A. Vara-Dachariar. Vs Uddagiri Papa Naidu and Others
Madras High Court · 41 Ind. Cas. 208
High Courts11 Oct 1916
K. Murugappa Chetty Vs P. Vyapuri Chetti and Another
Madras High Court · (1917) 5 LW 364 : (1917) 32 MLJ 536
Limitation Act, 1908 — Article 85