High Courts08 Nov 1915
In Re: Damodara Naidu and Another
Madras High Court · AIR 1916 Mad 32 : 31 Ind. Cas. 656 : (1915) 2 LW 1120
Madras Abkari Act, 1886 — Section 56(6)
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,014 of 61,203
High Courts08 Nov 1915
Basavana Gowd Vs Krishna Rao Naidu
Madras High Court · AIR 1916 Mad 713 : 31 Ind. Cas. 650 : (1915) 2 LW 1126
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts08 Nov 1915
Chinnappa Thevan and Others Vs Pazhaniappa Pillai
Madras High Court · AIR 1916 Mad 911 : 31 Ind. Cas. 630 : (1915) 2 LW 1132
Transfer of Property Act, 1882 — Section 76(a)
High Courts08 Nov 1915
The District Board of Tanjore Vs Vythilinga Chetty
Madras High Court · AIR 1916 Mad 1224(1) : 31 Ind. Cas. 919
High Courts05 Nov 1915Disposed Of
Munni Kunwar Vs Madan Gopal
Allahabad High Court · AIR 1915 All 107 : (1916) ILR (All) 62
Transfer of Property Act, 1882 — Section 5
High Courts05 Nov 1915
Munni Koer Vs Madan Gopal
Allahabad High Court · AIR 1915 All 478 : 31 Ind. Cas. 792
Transfer of Property Act, 1882 — Section 5
High Courts05 Nov 1915
Jaikaran and Others Vs Janki Sahu and Others
Allahabad High Court · 33 Ind. Cas. 369
Civil Procedure Code, 1908 (CPC) — Section 110(2)
High Courts05 Nov 1915
Kandum Venkataswamy Vs Baligadu and Others, Boya Chinna Ramigadu and Others, Dudgala Subbanna and Others, Gurrala Rammayya and Others, Thikkalingadu and Ankadu and Others
Madras High Court · 32 Ind. Cas. 179 : (1916) 3 LW 74
High Courts04 Nov 1915
Sital Prasad Vs Emperor
Calcutta High Court · 34 Ind. Cas. 974
Criminal Procedure Code, 1898 (CrPC) — Section 108(6)Penal Code, 1860 (IPC) — Section 153A
High Courts04 Nov 1915
K.S.R.M. Ramanathan Chetti and Others Vs T.K.V. Ramasawmi Chetti (deceased) and Others
Madras High Court · (1916) 30 MLJ 1
Transfer of Property Act, 1882 — Section 54
High Courts04 Nov 1915Disposed Of
Ram Nath Tewari Vs Musammat Genda
Allahabad High Court · AIR 1915 All 351 : 31 Ind. Cas. 564
High Courts04 Nov 1915Allowed
Muhammad Abdul Karim Khan Vs Sakhawat Ali Shah
Allahabad High Court · (1916) ILR (All) 59
High Courts04 Nov 1915
Saiyid Sakhawat Ali Shah Vs Haji Muhammad Abdul Karim Khan
Allahabad High Court · 31 Ind. Cas. 809
High Courts04 Nov 1915
Paru Amma and Others and Narayana Menon Vs Itticheri Amma and Others
Madras High Court · 32 Ind. Cas. 459
High Courts04 Nov 1915
K.S. Rm. Ramanathan Chetty and Others Vs T.K.V. Ramasami Chetty and Others
Madras High Court · AIR 1916 Mad 627(2) : 32 Ind. Cas. 5
Privy Council03 Nov 1915
A.K.A.S. Jamal Vs Moola Dawood Sons and Co.
Privy Council · (1915) AIR(PC) 48
High Courts03 Nov 1915
Adapaka Bapanna Vs Sri Raja Inuganti Rajagopala Rao Bahadur Garu
Madras High Court · AIR 1916 Mad 644 : 31 Ind. Cas. 813 : (1915) 2 LW 1212
High Courts03 Nov 1915
The Secretary of State for India in Council Vs Cherukara Narayananunni Pisharodi
Madras High Court · AIR 1916 Mad 820 : 31 Ind. Cas. 799
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99
High Courts03 Nov 1915
Namasivaya Kurukkal Vs Subramania Ayyan
Madras High Court · 34 Ind. Cas. 927
Madras Abkari Act, 1886 — Section 3(1)
Privy Council02 Nov 1915
Thakur Umed Singh and another Vs R.B. Seth Sobhag Mal Dhadha and another
Privy Council · (1915) AIR(PC) 79