High Courts22 Nov 1915
Thiruvengada Konan Vs Venkatachala Konan and Others
Madras High Court · (1916) ILR (Mad) 1042 : (1916) 30 MLJ 258
Civil Procedure Code, 1882 — Section 264Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,011 of 61,203
High Courts19 Nov 1915
Jeevarathnammal Vs N. Varada Pillai and Another
Madras High Court · 32 Ind. Cas. 111 : (1916) 3 LW 31
High Courts19 Nov 1915
Tholasinga Mudali Vs Nagalinga Chetty
Madras High Court · 32 Ind. Cas. 265 : (1916) 3 LW 19
High Courts19 Nov 1915
T. Sitharam Chetty and Thotta V. Ramanujam Chetty and Others Vs Sir S. Subramania Aiyer and Others
Madras High Court · 32 Ind. Cas. 211
High Courts19 Nov 1915
Pothi Naickan, minor by his next friend K.N.P.R. Narayanaswami Naicker Vs K. Naganna Naicker and Others
Madras High Court · (1916) 30 MLJ 62
Civil Procedure Code, 1908 (CPC) — Section 98(2)
High Courts19 Nov 1915
T. Sitharama Chetty Vs Sir S. Subramania Iyer, K.C.I.E. and Others
Madras High Court · (1916) ILR (Mad) 700 : (1916) 3 LW 43 : (1916) 30 MLJ 29
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts19 Nov 1915
Velayudu Kone Vs Narayana Kone and Others
Madras High Court · 31 Ind. Cas. 645 : (1915) 2 LW 1208
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts18 Nov 1915
Emperor Vs Yesa Nana Didwagh
Bombay High Court · (1937) 39 BOMLR 85
Penal Code, 1860 (IPC) — Section 419, 467Registration Act, 1908 — Section 82(c), 83
High Courts17 Nov 1915
Mahomed Kanni Rowther Vs Pattani Inayathalla Sahib and Others
Madras High Court · AIR 1916 Mad 854 : (1916) ILR (Mad) 946
High Courts17 Nov 1915
Manika Naiker Vs Swarnathammal and Others
Madras High Court · 32 Ind. Cas. 547
High Courts17 Nov 1915
Devarasetti Narasimham and Another Vs Devarasetti Venkiah and Another
Madras High Court · AIR 1916 Mad 1142(2) : 31 Ind. Cas. 796
Civil Procedure Code, 1908 (CPC) — Section 2(13)
High Courts17 Nov 1915
Mahomed Kanni Rowther Vs Pattani Inayathulla Sahib and Others
Madras High Court · 31 Ind. Cas. 819 : (1915) 2 LW 1200
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts16 Nov 1915
Davuluru Vijaya Ramayya Vs Davuluru Venkatasubba Rao and Others
Madras High Court · 32 Ind. Cas. 881
High Courts16 Nov 1915
S.M. Chidambaram Chettiar Vs Subramania Aiyar and Another Marimuthu Nadar Vs S.M. Chidambaram Chettiar and Others
Madras High Court · 32 Ind. Cas. 434 : (1916) 3 LW 86
Civil Procedure Code, 1882 — Section 317Civil Procedure Code, 1908 (CPC) — Section 66
High Courts16 Nov 1915
Mahomed Beg Amin Beg Vs Narayan Meghaji Patil and Others
Bombay High Court · 32 Ind. Cas. 933
Bombay Regulation Act, 1827 — Section 26
High Courts16 Nov 1915
Mahomed Beg Amin Beg and Another Vs Narayan Meghaji Patil and Others
Bombay High Court · AIR 1916 Bom 255 : (1916) ILR (Bom) 358
Transfer of Property Act, 1882 — Section 2(d)
Privy Council16 Nov 1915
Nageshar Prasad Pande Vs Raja Pateshri Partab Narain Singh and another
Privy Council · (1915) AIR(PC) 103
High Courts16 Nov 1915
Ramamani Vs Kanakasabai
Madras High Court · AIR 1916 Mad 840(2) : 31 Ind. Cas. 829
Criminal Procedure Code, 1898 (CrPC) — Section 520
High Courts16 Nov 1915
Kottapalli Subbamma and Another Vs Jatavallabhula Subrahmanyam
Madras High Court · 32 Ind. Cas. 813
Transfer of Property Act, 1882 — Section 59
High Courts16 Nov 1915
B.M. Venkatappa Nayanum Varu Vs Padi Ramakrishnappa Chetty and Others
Madras High Court · 32 Ind. Cas. 714
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 4