High Courts15 Jul 1916Dismissed
Puttu Mal and Another Vs Bharat Indu and Others
Allahabad High Court · AIR 1917 All 182 : 41 Ind. Cas. 613
Evidence Act, 1872 — Section 90
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,950 of 61,203
High Courts14 Jul 1916
Bagala Sundari Debi Vs Prosanna Nath Mookerjee
Calcutta High Court · 35 Ind. Cas. 797
High Courts14 Jul 1916Dismissed
Ashna Bibi Vs Awaljadi Bibi
Calcutta High Court · (1916) 07 CAL CK 0032
High Courts14 Jul 1916
Arindra Rajbanshi and Others Vs Emperor
Calcutta High Court · 38 Ind. Cas. 326
High Courts14 Jul 1916
Asna Bibi and Others Vs Jaigunnissa Bibi and Others
Calcutta High Court · 37 Ind. Cas. 887
High Courts14 Jul 1916
Dyam Khan and Others Vs Sarat Chandra De and Others
Calcutta High Court · 95 Ind. Cas. 421
Guardians and Wards Act, 1890 — Section 31
High Courts14 Jul 1916Allowed
Nobin Chandra Barua Vs Chandra Madhab Barua
Bombay High Court · (1916) 18 BOMLR 1022
Limitation Act, 1963 — Article 89, 8
Privy Council14 Jul 1916
Nobin Chandra Barua and others Vs Chandra Madhab Barua
Privy Council · (1916) AIR(PC) 148
Privy Council14 Jul 1916
Maharajah of Bobbili Vs Sri Raja Narasaraju Peda Baliara Simhulu Bahadur and another
Privy Council · (1916) AIR(PC) 16
Privy Council14 Jul 1916
Fowles Vs Easternand Australian Steamship Company, Limited
Privy Council · (1916) AIR(PC) 54
Privy Council14 Jul 1916
Bull and others Vs Attorney-General of New South Wales
Privy Council · (1916) AIR(PC) 207
High Courts14 Jul 1916Allowed
Muhammad Habibullah Vs Mushtaq Husain and Others
Allahabad High Court · AIR 1917 All 32 : 37 Ind. Cas. 684
Provincial Insolvency Act, 1907 — Section 36Transfer of Property Act, 1882 — Section 53
High Courts14 Jul 1916Allowed
Ram Chandar Vs Ganga Saran
Allahabad High Court · AIR 1917 All 155 : (1917) ILR (All) 103 : 37 Ind. Cas. 89
High Courts14 Jul 1916Allowed
Muhammad Habib-Ullah Vs Mushtaq Husain and Others
Allahabad High Court · (1917) ILR (All) 95
High Courts14 Jul 1916Dismissed
Bedyadhar Saran Das Vs Abdul Majid
Allahabad High Court · (1917) ILR (All) 101
High Courts14 Jul 1916
Abdul Majid Vs Bedyadhar Saran Das
Allahabad High Court · AIR 1917 All 159 : 37 Ind. Cas. 92
High Courts14 Jul 1916
Rayarath Parkum Kuruman Kandiyal Kombilan Ammotti Vs Kottekulath Kunhi Sankaran Adiodi
Madras High Court · 37 Ind. Cas. 83
High Courts14 Jul 1916
Dhanukodi Asari Vs Muthuswamy Aiyar and Others
Madras High Court · 35 Ind. Cas. 490 : (1916) 4 LW 32