Privy Council21 Jul 1916
Murtaza Husain Khan Vs Muhammad Yasin Ali Khan
Privy Council · (1916) AIR(PC) 89
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,948 of 61,203
Privy Council21 Jul 1916
Ahmad Raza and others Vs Syed Abid Husain and others
Privy Council · (1916) AIR(PC) 41
Privy Council21 Jul 1916
Murtaza Husain Khan Vs Muhammad Yasin Ali Khan
Privy Council · (1916) AIR(PC) 89
High Courts21 Jul 1916Allowed
Sagar Mal Vs Girraj Singh and Others
Allahabad High Court · 38 Ind. Cas. 171
Civil Procedure Code, 1908 (CPC) — Section 60Provincial Insolvency Act, 1907 — Section 16(2)(a)
High Courts21 Jul 1916Allowed
Sagar Mal Vs Rao Girraj Singh and Others
Allahabad High Court · AIR 1917 All 10 : (1917) ILR (All) 120
High Courts21 Jul 1916Dismissed
Murtaza Husain Khan Vs Muhammad Yasin Ali Khan
Allahabad High Court · (1916) ILR (All) 552
Oudh Estates Act, 1869 — Section 10, 8
High Courts21 Jul 1916
Abid Husain and Others Vs Ahmad Raza and Others
Allahabad High Court · (1916) ILR (All) 494
High Courts20 Jul 1916
Srimantes Lal Maity and Others Vs Sibu Raul and Others
Calcutta High Court · 37 Ind. Cas. 755
Cess Act, 1880 — Section 14, 20
High Courts20 Jul 1916
In Re: Charu Chandra
Calcutta High Court · 37 Ind. Cas. 57
Criminal Procedure Code, 1898 (CrPC) — Section 54
High Courts20 Jul 1916
Torap Ali and Another Vs Emperor
Calcutta High Court · 35 Ind. Cas. 818
Criminal Procedure Code, 1898 (CrPC) — Section 10
High Courts20 Jul 1916
In Re: Haripada Rakshit
Calcutta High Court · 40 Ind. Cas. 94
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts20 Jul 1916Allowed
Mahomed Syedol Ariffin Vs Yeoh Ooi Gark
Bombay High Court · (1917) 19 BOMLR 157
Evidence Ordinance, 1893 — Section 32
High Courts20 Jul 1916Allowed
Janaki Ammal Vs Narayanasami Aiyer
Bombay High Court · (1916) 18 BOMLR 856
Privy Council20 Jul 1916
Mst. Atkia Begam Vs Muhammad Ibrahim Rashid Nawah
Privy Council · (1916) AIR(PC) 250
High Courts19 Jul 1916
Kamakshi Ammal Vs Pitchu Aiyar and Others
Madras High Court · (1916) 31 MLJ 561
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17
High Courts19 Jul 1916
Chandra Kanta Bhattacharjee and Others Vs Lakshman Chandra Chakravarty and Others
Calcutta High Court · 36 Ind. Cas. 460
High Courts19 Jul 1916
Hon''ble Maharajadhiraj Sir Bejoy Chand Mahatab Bahadur Vs Mamezedar Rahman and Others
Calcutta High Court · 36 Ind. Cas. 917
High Courts19 Jul 1916
Kamatchi Ammal Vs Pichu Iyer and Others
Madras High Court · (1916) ILR (Mad) 876 : (1916) 4 LW 103
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17
High Courts19 Jul 1916
Venkati Rama Reddi and Others Vs Pillati Rama Reddi and Others
Madras High Court · (1917) ILR (Mad) 204 : (1916) 4 LW 465 : (1916) 31 MLJ 690
Transfer of Property Act, 1882 — Section 123
High Courts18 Jul 1916
Ramachandra Naidu Vs Tirupathi Naidu and Others
Madras High Court · 35 Ind. Cas. 614