JUDGMENT DATABASE
Search 12,25,634 Indian judgments.
12,25,634 judgments in All Courts · page 59,949 of 61,282
Harendranath Banerjee Vs Hari Charan Dutt
Calcutta High Court · 43 Ind. Cas. 450
Balakeshwari Dabi Vs Janananda Banerjee
Calcutta High Court · 41 Ind. Cas. 610
Shiba Prasad Roy Chowdhury Vs Samarbndra Nath Bose and Others
Calcutta High Court · 41 Ind. Cas. 431
Bhupendra Mohan Pal Chaudhuri and Others Vs The Chairman of Madaripur Municipality and Others
Calcutta High Court · 41 Ind. Cas. 1004
Upendra Narain Roy Vs Janaki Nath Roy and Others
Calcutta High Court · 47 Ind. Cas. 129
Abdul Rahman Kazi and Others Vs Baikunta Nath Roy Chowdhury and Others
Calcutta High Court · 41 Ind. Cas. 757
Mussummat Gunjeshwar Kunwar Vs Durga Prashad Singh
Bombay High Court · (1918) 20 BOMLR 38
Pahlwan Singh Vs Musammat Janki and Others
Allahabad High Court · AIR 1918 All 391(2) : 42 Ind. Cas. 858
Pahalwan Singh Vs Janki and Others
Allahabad High Court · (1918) ILR (All) 17
Bodlu Bhonja and Others Vs Mohan Singh and Another
Allahabad High Court · (1917) ILR (All) 717 : 42 Ind. Cas. 862
Dorabji Jamshedji Tata, Kt. Vs Edward F. Lance and Others
Bombay High Court · 41 Ind. Cas. 869
Surendra Nath Ghosh Vs Kaligopal Mozoomdar Kali Gopal Mozoomdar Vs Surendra Nath Ghose and Others
Calcutta High Court · 42 Ind. Cas. 431
Nistarini Dasi Vs Mohendra Nath Kar
Calcutta High Court · 47 Ind. Cas. 535
Sir Dorabji Jamsetji Tata Vs Edward F. Lance and Others
Bombay High Court · AIR 1917 Bom 138 : (1918) ILR (Bom) 676
Mahanth Gosain Madhua Nand Ram Vs Mohammad Khan
Patna High Court · (1917) 07 PAT CK 0018
Rai Benode Behari Bose Vs Babu Hira Singh and Others
Patna High Court · AIR 1918 Patna 299 : 44 Ind. Cas. 726
In the matter of Part Cargoex Steamship "Prinz Adalbert." Vs His Majesty''s Procurator-General
Privy Council · (1919) AIR(PC) 246
Samir-Un-Nissa Bibi Vs Munir-Ud-Din
Allahabad High Court · (1918) ILR (All) 52
Choudhri Munir-Ud-Din Vs Musammat Samir-Un-Nissa Bibi
Allahabad High Court · 42 Ind. Cas. 903