High Courts14 Jul 1916
Emperor Vs Sankar Narayana Chetti, Proprietor of Aswin and Co., Chemists and Druggists, Broadway
Madras High Court · 35 Ind. Cas. 488
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,951 of 61,203
High Courts14 Jul 1916
The Public Prosecutor Vs Musa Sakharam
Madras High Court · (1916) 4 LW 503 : (1916) 31 MLJ 285
Tamil Nadu Towns Nuisances Act, 1889 — Section 3(10)
High Courts14 Jul 1916
In Re: Musa and Another
Madras High Court · 36 Ind. Cas. 839
Tamil Nadu Towns Nuisances Act, 1889 — Section 3(10)
High Courts13 Jul 1916
Vitoba Rao and Another Vs T. Narasinga Rao and Another
Madras High Court · 35 Ind. Cas. 507 : (1916) 4 LW 55
High Courts13 Jul 1916
In Re: Samba Pillai and Others
Madras High Court · 35 Ind. Cas. 823 : (1916) 4 LW 125
High Courts13 Jul 1916
Emperor Vs Shivbharan Ayodhyaprasad
Bombay High Court · (1916) 18 BOMLR 682 : 35 Ind. Cas. 815
Penal Code, 1860 (IPC) — Section 289
High Courts13 Jul 1916Dismissed
Asharfi Lal Vs Emperor
Allahabad High Court · (1917) ILR (All) 91 : 38 Ind. Cas. 419
High Courts13 Jul 1916Allowed
Bhagwan Das Vs Nannu Lal and Others
Allahabad High Court · (1917) ILR (All) 114
High Courts13 Jul 1916
Nannu Lal and Others Vs Bhagwan Das
Allahabad High Court · AIR 1917 All 63 : 37 Ind. Cas. 9
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
High Courts12 Jul 1916
Maharaj Kumar Shoshi Kanta Acharji Chowdhury Bahadur Vs Raja Sarat Chandra Roy Chowdhury
Calcutta High Court · 77 Ind. Cas. 167
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 20 Rule 7, 152
High Courts12 Jul 1916
Nabin Chandra Nath and Others Vs Debendra Mohun Mukhopadya and Others
Calcutta High Court · 36 Ind. Cas. 612
High Courts12 Jul 1916
Afsar Shaik and Another Vs Saurava Sundari Dasi
Calcutta High Court · 40 Ind. Cas. 371
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 76
High Courts12 Jul 1916
Kumar Prafulla Krishna Deb and Others Vs Nosibannessa Bibi and Others
Calcutta High Court · 37 Ind. Cas. 425
Bengal Tenancy Act, 1885 — Section 153
High Courts12 Jul 1916
Dokarij Oddar and Others Vs Nilmani Kundu
Calcutta High Court · 42 Ind. Cas. 709
Limitation Act, 1963 — Article 13, 138, 142
High Courts12 Jul 1916
Bandhu Lall Munshi Vs Sreemutty Lagin and Others
Calcutta High Court · 36 Ind. Cas. 1006
High Courts12 Jul 1916Disposed Of
Ganga Prasad Vs Hira Lal and Another
Allahabad High Court · AIR 1917 All 114 : (1917) ILR (All) 86 : 37 Ind. Cas. 656
High Courts12 Jul 1916
Ali Ahmad and Others Vs Kalka Prasad
Allahabad High Court · AIR 1917 All 165(1) : 37 Ind. Cas. 95
High Courts11 Jul 1916
Palaniappa Mudali and Another Vs The Official Receiver of Trichinopoly and Another
Madras High Court · AIR 1915 Mad 82 : 35 Ind. Cas. 610 : (1916) 4 LW 51 : (1917) 32 MLJ 84
Provincial Insolvency Act, 1920 — Section 16, 18
High Courts11 Jul 1916
Rallabhandi Venkata Ratnam and Another Vs Rallabhandi Raja Ram Mohana Rao, minor by his next friend Malladi Viswanadha Sastri and Others
Madras High Court · 35 Ind. Cas. 854
High Courts11 Jul 1916
Perala Krishnayyan Chettiv Vs G. Padmanathan Chettiar
Madras High Court · 37 Ind. Cas. 792 : (1917) 5 LW 149
Contract Act, 1872 — Section 119, 7(2)