High Courts01 Oct 1915
Ramchandra Narayan Joshi and Others Vs Shripatrao Bin Tukojirao Deshmukh and Others
Bombay High Court · AIR 1916 Bom 278 : (1916) ILR (Bom) 248
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 59,952 of 61,135
High Courts01 Oct 1915
Tirumalanadham Surayya Vs Tirumalanadham Bapirazu and Others
Madras High Court · AIR 1916 Mad 486 : 31 Ind. Cas. 335
Limitation Act, 1908 — Article 132
High Courts01 Oct 1915
Karri Narasayya Vs Thavvala Nageswara Rao and Another
Madras High Court · AIR 1916 Mad 789 : 31 Ind. Cas. 209
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Oct 1915
Kunthalammal Vs P.N.K. Suryaprakasaroya Mudaliar et al
Madras High Court · AIR 1916 Mad 17 : (1915) ILR (Mad) 1096
High Courts30 Sept 1915
In Re: Gontla Krishnamma
Madras High Court · AIR 1916 Mad 762(2) : 30 Ind. Cas. 1005
High Courts30 Sept 1915
Jayawant Jivanrao Deshpande Vs Ramchandra Narayan Johsi and Others
Bombay High Court · AIR 1916 Bom 300 : (1916) ILR (Bom) 239
Evidence Act, 1872 — Section 108Limitation Act, 1963 — Article 141
High Courts30 Sept 1915
Emperor Vs Babilal Balwant
Bombay High Court · AIR 1915 Bom 123 : (1915) 17 BOMLR 1078
Bombay Prevention of Gambling Act, 1887 — Section 10
High Courts30 Sept 1915
Jayawant Jivanrao Deshpande Vs Ramchandra Narayan Joshi
Bombay High Court · 33 Ind. Cas. 484
Evidence Act, 1872 — Section 108
High Courts30 Sept 1915
Sudalaimuthu Chettiar and Others Vs Enan Samban
Madras High Court · AIR 1916 Mad 775 : 31 Ind. Cas. 367
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts30 Sept 1915
Shanmugham Asari and Another Vs Siyid Nathadu Sahib and Others
Madras High Court · 31 Ind. Cas. 457
High Courts30 Sept 1915
In Re: Chidipatu Somayya
Madras High Court · 31 Ind. Cas. 307 : (1915) 2 LW 1067
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts29 Sept 1915
V. Ramaswami Iyer Vs The Madras Times Printing and Publishing Company Limited
Madras High Court · AIR 1915 Mad 1179 : (1915) ILR (Mad) 991
High Courts29 Sept 1915
The Crown Prosecutor Vs Govindarajulu
Madras High Court · (1916) ILR (Mad) 886 : (1915) 2 LW 937
Madras City Police Act, 1888 — Section 75
High Courts29 Sept 1915
V. Ramaswami Iyer Vs The Madras Times Printing and Publishing Company, Ltd.
Madras High Court · 32 Ind. Cas. 350
High Courts28 Sept 1915
Narasammal Vs The Secretary of State for India in Council
Madras High Court · AIR 1916 Mad 675(1) : (1916) ILR (Mad) 885 : 31 Ind. Cas. 404 : (1915) 2 LW 1124
Income Tax Act, 1961 — Section 3(5)
High Courts28 Sept 1915
Murugesa Mudaly and Others Vs Ramasawmi Chetty
Madras High Court · 31 Ind. Cas. 200
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8
High Courts28 Sept 1915
Indoor Subbarami Reddi and Another Vs Nelatur Sundararaja Aiyangar and Others
Madras High Court · AIR 1916 Mad 575 : 31 Ind. Cas. 312
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts28 Sept 1915
Murugesa Mudaly and Others Vs Ramasami Chetti
Madras High Court · AIR 1916 Mad 882 : (1916) ILR (Mad) 882
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3, Order 34 Rule 8