High Courts30 Jun 1916
Hriday Nath Parai and Another Vs Akshay Lal Chaudhuri and Others
Calcutta High Court · 39 Ind. Cas. 963
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,954 of 61,203
High Courts30 Jun 1916
In Re: Sarajbashini Debi
Calcutta High Court · 36 Ind. Cas. 125
Succession Certificate Act, 1889 — Section 14
High Courts30 Jun 1916
Tarak Nath Roy Chowdhury and Another Vs Syama Charan Chowdhury and Another
Calcutta High Court · 36 Ind. Cas. 292
High Courts30 Jun 1916Dismissed
Ganga Dei Vs Niadar Singh
Allahabad High Court · (1916) ILR (All) 676
High Courts30 Jun 1916
T.N. Chadha Vs Emperor
Allahabad High Court · AIR 1917 All 371(1) : 36 Ind. Cas. 878
Penal Code, 1860 (IPC) — Section 193
High Courts29 Jun 1916
Kasim Ali and Others Vs The Chairman of Municipal Commissioners and Others
Calcutta High Court · 35 Ind. Cas. 782
Bengal Municipal Act, 1884 — Section 155
High Courts28 Jun 1916
Girija Prosunno Roy and Others Vs Becharam Patra and Others
Calcutta High Court · 35 Ind. Cas. 846
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92
High Courts27 Jun 1916
Kalipada Sirkar Vs Harimohan Dalal
Calcutta High Court · 35 Ind. Cas. 856
Civil Procedure Code, 1908 (CPC) — Section 47(2)
High Courts27 Jun 1916
Srimati Bhubaneswari Debi, Widwo of Bhubaneswar Bhattacharjya and Others Vs Haradhan Bhattacharjya and Others
Calcutta High Court · 40 Ind. Cas. 669
High Courts27 Jun 1916
Bepin Behari Saha Vs Abdul Barik and Others
Calcutta High Court · 35 Ind. Cas. 613
Presidency Small Cause Courts Act, 1882 — Section 17
High Courts27 Jun 1916Dismissed
Gokaldas Motiram Surti Vs Partab Kabhai Barot
Bombay High Court · AIR 1916 Bom 198 : (1916) 18 BOMLR 693 : 35 Ind. Cas. 871
High Courts27 Jun 1916Dismissed
Pooran Singh Vs Musammat Haidri
Allahabad High Court · 37 Ind. Cas. 358
North Western Provinces Tenancy Act, 1901 — Section 197
High Courts27 Jun 1916
Babu Lal Vs Jalakia
Allahabad High Court · AIR 1917 All 859 : 37 Ind. Cas. 343
Transfer of Property Act, 1882 — Section 85
High Courts26 Jun 1916
Kangali Dhubi Vs Ichhamoyi Debi and Others
Calcutta High Court · 35 Ind. Cas. 840
High Courts26 Jun 1916
Hem Chandra Biswas Vs Purna Chandra Mookerjee and Another
Calcutta High Court · 35 Ind. Cas. 638
Limitation Act, 1908 — Section 20
High Courts26 Jun 1916
A.J.S. Joseph Vs The Corporation of Calcutta
Bombay High Court · (1916) 18 BOMLR 878
High Courts26 Jun 1916Dismissed
Musammat Radha Kumvar Vs Thakur Reoti Singh
Bombay High Court · (1916) 18 BOMLR 850
High Courts26 Jun 1916Dismissed
Reoti Singh Vs Radha Kunwar
Allahabad High Court · (1916) ILR (All) 488
Civil Procedure Code, 1908 (CPC) — Section 110