High Courts26 Jun 1916Allowed
Birj Bhukan Lal Vs Lala Mahadeo Pershad Minor through Musammat Champa
Allahabad High Court · AIR 1916 All 308 : 35 Ind. Cas. 205
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,955 of 61,203
High Courts24 Jun 1916Allowed
Gulab Singh Vs Emperor through Municipal Board
Allahabad High Court · AIR 1916 All 133 : 35 Ind. Cas. 964
High Courts23 Jun 1916
Rajendra Lal Sur Vs Atal Bihari Sur and Others
Calcutta High Court · 39 Ind. Cas. 969
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115Provincial Small Cause Courts Act, 1887 — Section 25
High Courts23 Jun 1916
Bepin Krishna Kumar and Others Vs Hari Das Ghose and Others
Calcutta High Court · 44 Ind. Cas. 562
Bengal Tenancy Act, 1885 — Section 105, 105A
High Courts23 Jun 1916
Ganga Charan Das and Another Vs Akhil Chandra Saha on the death of Radha Raman Saha and Others
Calcutta High Court · 35 Ind. Cas. 595
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Limitation Act, 1963 — Section 14
High Courts23 Jun 1916
Shaik Sahed Vs Krishna Mohan Basak
Calcutta High Court · 35 Ind. Cas. 563
Contract Act, 1872 — Section 43
High Courts23 Jun 1916
Rai Nalinakhya Basu Badadur and Another Vs Hon''ble Maharajadhiraj, Sir Bijoy Chand Mahatap Bahadur and Others
Calcutta High Court · 40 Ind. Cas. 395
High Courts23 Jun 1916Dismissed
Jagabandhu Shaha Vs Magnamoyi Dassee
Calcutta High Court · (1916) 06 CAL CK 0005
High Courts23 Jun 1916
In Re: Mukundrai Atmaram Desai
Bombay High Court · AIR 1916 Bom 122 : 37 Ind. Cas. 489
High Courts23 Jun 1916Dismissed
Fateh Chand Vs Pandit Rup Chand
Bombay High Court · (1916) 18 BOMLR 900
High Courts23 Jun 1916Dismissed
Mansa Puri, minor, through Bhopal Vs Harbhagat Puri alias Shankar Puri
Allahabad High Court · AIR 1917 All 186 : 37 Ind. Cas. 172
High Courts23 Jun 1916Dismissed
Rup Chand and Another Vs Fateh Chand
Allahabad High Court · (1916) ILR (All) 446
High Courts23 Jun 1916
Dulla and Another Vs Shib Lal
Allahabad High Court · 36 Ind. Cas. 281
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Jun 1916
Satis Chandra Bose Vs Takurdas Mandal and Others
Calcutta High Court · 39 Ind. Cas. 886
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts22 Jun 1916
Nawab Bahadur of Murshidabad Vs Ahmad Hussain and Others
Calcutta High Court · 35 Ind. Cas. 695
Bengal Tenancy Act, 1885 — Section 105, 105A, 111A
High Courts22 Jun 1916
Nandarani Dasi Vs Hari Charan Gangopadhya and Others
Calcutta High Court · 36 Ind. Cas. 29