High Courts23 May 1917
Adwaita Chandra Mondal and Others Vs Krishnadhan Sarkar
Calcutta High Court · 42 Ind. Cas. 933
JUDGMENT DATABASE
Search 12,25,634 Indian judgments.
12,25,634 judgments in All Courts · page 59,957 of 61,282
High Courts23 May 1917
Jugeshwar Pershad Vs Ragho Misser and Another
Patna High Court · AIR 1918 Patna 190 : 43 Ind. Cas. 434
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 107Penal Code, 1860 (IPC) — Section 193, 210
High Courts23 May 1917
The Official Trustee of Bengal Vs Nim Chand Marwari and Others Nim Chand Baid Marwari and Others Vs C.E. Grey, Esq.
Patna High Court · AIR 1917 Patna 447 : 40 Ind. Cas. 856
Privy Council23 May 1917
Chowdhuri Shyamananda Das Paharaj Bidyadhar Bhuiya Mahapatra Vs Rankanta Das Mahapatra and others
Privy Council · (1917) AIR(PC) 77
High Courts23 May 1917Dismissed
Govind Das Vs Bishambhar Das
Allahabad High Court · (1917) ILR (All) 561
High Courts22 May 1917
Naurang Singh Vs Janardan Kishore Lal Singh Deo and Another
Calcutta High Court · 41 Ind. Cas. 952
Transfer of Property Act, 1882 — Section 111(g)
High Courts22 May 1917
Khondkar Mehdi Hossein and Others Vs Umesh Chandra Mukherjee and Others
Calcutta High Court · 41 Ind. Cas. 964
Village Chaukidari Act, 1870 — Section 51
High Courts22 May 1917
Brajendra Lal Das and Others Vs Deb Narain Tewari and Another
Calcutta High Court · 41 Ind. Cas. 894
High Courts22 May 1917
Sahdeo Singh Vs Kariman Singh and Others
Patna High Court · AIR 1917 Patna 410 : 40 Ind. Cas. 770
High Courts22 May 1917
Babu Nand Kishwar Sahai Vs Kedar Nath
Patna High Court · AIR 1917 Patna 694 : 40 Ind. Cas. 849
High Courts22 May 1917
Lal Man Naik and Others Vs Kanhaya Lall Pandey and Another
Patna High Court · AIR 1917 Patna 240 : 40 Ind. Cas. 891
Chotanagpur Tenancy Act, 1908 — Section 224(1), 84, 87
High Courts22 May 1917
Kunti Dai Vs Jharu Lal Das Mazumdar and Others
Patna High Court · AIR 1917 Patna 404 : 40 Ind. Cas. 907
Specific Relief Act, 1963 — Section 9
High Courts22 May 1917Dismissed
Raghubir Rai and Others Vs Madho and Others
Allahabad High Court · AIR 1917 All 210(1) : (1917) ILR (All) 605
High Courts22 May 1917
Sampat and Others Vs Emperor
Allahabad High Court · AIR 1917 All 54(2) : 41 Ind. Cas. 323
Penal Code, 1860 (IPC) — Section 147, 333
High Courts21 May 1917
Giribala Dasi Vs Nitya Lal Sinha and Others
Calcutta High Court · 41 Ind. Cas. 905
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts21 May 1917
Raghunath Kurmi and Another Vs Deo Narain Rai and Others
Patna High Court · AIR 1917 Patna 359 : 40 Ind. Cas. 771
High Courts21 May 1917
Fakira Singh Under the Guardianship of Ram Charan Singh Vs Majho Singh and Gajadhar Singh
Patna High Court · AIR 1917 Patna 448 : 40 Ind. Cas. 685
Transfer of Property Act, 1882 — Section 53
High Courts21 May 1917
Musammat Began Kuer and Others Vs Jhari Mahton
Patna High Court · AIR 1917 Patna 405(1) : 40 Ind. Cas. 610