High Courts07 Jun 1916
Raimohan Karmokar and Another Vs Emperor
Calcutta High Court · 35 Ind. Cas. 969
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135(b), 137(1), 438
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,959 of 61,203
High Courts07 Jun 1916Dismissed
W.E. Mcgowan Vs J.G. Mcgowan
Allahabad High Court · AIR 1917 All 180(2) : 37 Ind. Cas. 143
High Courts07 Jun 1916Dismissed
W.E. Mc Gowan Vs John George Mc Gowan
Allahabad High Court · (1916) ILR (All) 688
High Courts07 Jun 1916
Hafiz Muhammad Shafi Vs Dost Muhammad
Allahabad High Court · AIR 1916 All 162 : 36 Ind. Cas. 204
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts06 Jun 1916
Ali Sheikh Vs Imam Ali Sarkar and Another Imam Ali Sarkar Vs Kalam Sheik and Others
Calcutta High Court · 35 Ind. Cas. 102
Evidence Act, 1872 — Section 92
High Courts06 Jun 1916
Pran Krishna Saha and Ofat Pramanik Vs Kripa Nath Chowdhury and Others, Khudiram Saha and Others and Madan Biswas and Others
Calcutta High Court · 35 Ind. Cas. 76
Bengal Tenancy Act, 1885 — Section 105, 111B
High Courts06 Jun 1916
Srimati Priya Sakhi Debi Vs Bireshwar Samanta and Others
Calcutta High Court · 37 Ind. Cas. 277
Limitation Act, 1908 — Section 28
High Courts06 Jun 1916Dismissed
Khawani Singh Vs Chet Ram and Others
Allahabad High Court · AIR 1917 All 341 : 37 Ind. Cas. 86
High Courts06 Jun 1916Dismissed
Kishori Lal and Another Vs Kanhaiya Lal and Others and Duli Chand
Allahabad High Court · (1916) ILR (All) 679
Transfer of Property Act, 1882 — Section 41
High Courts05 Jun 1916
Ram Kristo Chakraburtty Vs Narendra Kishore Roy and Others
Calcutta High Court · 35 Ind. Cas. 885
Evidence Act, 1872 — Section 13
High Courts05 Jun 1916
Harendra Chandra Bhattacharjee Vs Gagan Chandra Das
Calcutta High Court · 35 Ind. Cas. 177
Limitation Act, 1908 — Section 20
High Courts05 Jun 1916
Chintamoni Patni and Another Vs Tarak Chandra Goswami Represented by his Guardian ad litem Mother Nagendra Bala Debi
Calcutta High Court · 35 Ind. Cas. 17
Specific Relief Act, 1877 — Section 42
High Courts05 Jun 1916
Emperor Vs Rachapa Gurappa Hattarvat
Bombay High Court · AIR 1916 Bom 64(1) : 37 Ind. Cas. 491
High Courts05 Jun 1916Disposed Of
Ram Parson Upadhia and Others Vs Sheikh Kalab Husain and Others
Allahabad High Court · AIR 1916 All 19 : 36 Ind. Cas. 100
High Courts05 Jun 1916Dismissed
Chaudhri Niader Singh Vs Musammat Ganga Dei
Allahabad High Court · AIR 1916 All 335 : 35 Ind. Cas. 86
Privy Council02 Jun 1916
Mt. Maqbul Fatima and others Vs Amir Hasan Khan and others
Privy Council · (1916) AIR(PC) 136
Privy Council02 Jun 1916
Maqbul Fatima and others Vs Amir Hasan Khan and others
Privy Council · (1916) AIR(PC) 136
Privy Council02 Jun 1916
Attorney-General for the State of Queensland (at the relation of Gols-brough, Mort and Co. (Limited) and others Vs Attorney-General for the Commonwealth of Australia, and Another
Privy Council · (1917) AIR(PC) 270
High Courts02 Jun 1916Allowed
Sheo Shanker Kaulapuri and Others Vs Chunni Lal and Others
Allahabad High Court · 36 Ind. Cas. 948
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18