High Courts30 Aug 1917
In Re: Mallala Obiah of owk
Madras High Court · AIR 1918 Mad 731 : 42 Ind. Cas. 998
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 211
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,961 of 61,309
High Courts30 Aug 1917
P.L.A. Palaniappa Chettiar Vs V.L.A.R. Veerappa Chettiar and Others
Madras High Court · (1918) ILR (Mad) 446
Limitation Act, 1908 — Section 20
High Courts30 Aug 1917
Mayarkara Illath Narayanan Moosad Vs Koori Kathil Itticherry Amma
Madras High Court · AIR 1918 Mad 431 : 42 Ind. Cas. 331 : (1917) 6 LW 536 : (1917) 33 MLJ 449
Criminal Procedure Code, 1898 (CrPC) — Section 488Specific Relief Act, 1877 — Section 42
High Courts29 Aug 1917
Chelimi Chetti and Others Vs Subbanna
Madras High Court · AIR 1918 Mad 379 : (1918) ILR (Mad) 442 : (1918) 34 MLJ 213
High Courts29 Aug 1917
Rai Baikantha Nath Sen Bahadur Vs Ramapati Chatterjee
Calcutta High Court · 45 Ind. Cas. 767
Bengal Tenancy Act, 1885 — Section 148A
High Courts29 Aug 1917
Abdul Wahed Khan Vs Natabar Ghose and Others
Calcutta High Court · 42 Ind. Cas. 280
High Courts29 Aug 1917
Juranu Mahamad Vs Jathi Mahamed
Calcutta High Court · 46 Ind. Cas. 783
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, Order 21 Rule 92, Order 21 Rule 93
High Courts29 Aug 1917
Srimati Nagendra Bala Dassi Vs Debendra Nath Mahis and Others
Calcutta High Court · 44 Ind. Cas. 13
Trusts Act, 1882 — Section 88
High Courts29 Aug 1917
Aiyanar Raja alias Shola Raja and Another Vs K.V. Alagar Raja and Others
Madras High Court · 52 Ind. Cas. 434
High Courts29 Aug 1917
Suryanarayana alias Lakshmi Narayana (Minor by his Mother and Guardian S. Bhimala) and Another Vs Ramadoss and Others
Madras High Court · (1918) ILR (Mad) 605 : (1918) ILR (Mad) 604
High Courts29 Aug 1917
Palaniammal Vs Muthuvenkatachala Maniagarar and Others
Madras High Court · AIR 1918 Mad 242 : 43 Ind. Cas. 833 : (1917) 33 MLJ 759
High Courts29 Aug 1917
Kandasami Pillai Vs Muthuvenkatachala Maniagar and Others
Madras High Court · AIR 1918 Mad 263 : 43 Ind. Cas. 850 : (1917) 33 MLJ 787
Government of India Act, 1915 — Section 101(2)
High Courts29 Aug 1917
Sunkuru Suryanarayana alias Lakshminarayana, being a minor by his Mother and Guardian Sunkuru Bhimala and Another Vs Sunkuru Ramadoss and Others
Madras High Court · 43 Ind. Cas. 526 : (1918) 7 LW 72 : (1918) 34 MLJ 87
High Courts28 Aug 1917
Hamdu Mia and Ors Vs Ramdhan Dhar and Ors
Calcutta High Court · 43 Ind. Cas. 461
Bengal Land Revenue Sales Act, 1859 — Section 53
High Courts28 Aug 1917
Surendra Mohan Sinha Vs Rjendra Nath Roy and Others
Calcutta High Court · 46 Ind. Cas. 435
Village Chaukidari Act, 1870 — Section 51
High Courts28 Aug 1917
Lakhi Charan Saha and Others Vs Hamid Ali and Others
Calcutta High Court · 44 Ind. Cas. 543
High Courts28 Aug 1917
Bipradas Pal Choudhury and on his Death his heirs and Legal Representatives, Manmatha Nath Pal Chowdhuri and Others Vs Monorama Debi, Charu Chandra Mukhopadhyaya and Gobinda Lal Mukherjee and Others
Calcutta High Court · 47 Ind. Cas. 49
High Courts28 Aug 1917
Kumar Chandra Kishore Roy Chowdhury Vs Basat Ali Chowdhury and Nawab Syed Abdul Sobhan Chaudhury
Calcutta High Court · 44 Ind. Cas. 763
High Courts28 Aug 1917
Vinjamampati Peda Vekanna and Another Vs Vadlamannati Sreenivasa Deekshatulu
Madras High Court · (1918) ILR (Mad) 136