High Courts28 Aug 1917
Vinjanampati Peda Venkanna and Another Vs Vadlamannati Sreenivasa Deekshatulu
Madras High Court · 43 Ind. Cas. 225 : (1917) 6 LW 649 : (1917) 33 MLJ 519
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,962 of 61,309
High Courts27 Aug 1917
Secretary of State for India in Council Vs Digambar Nanda and Others
Calcutta High Court · 45 Ind. Cas. 939
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(2)Court Fees Act, 1870 — Article 1
High Courts27 Aug 1917
In Re: A.F.C. Seehase
Calcutta High Court · 46 Ind. Cas. 196
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts27 Aug 1917
Gadadhar Ghosh Vs Midnapur Zemindary Company Limited
Calcutta High Court · 43 Ind. Cas. 742
High Courts27 Aug 1917
Secretary of State for India in Council Vs Sibaprosad Jana
Calcutta High Court · 45 Ind. Cas. 983
High Courts27 Aug 1917
In Re: Koroth Mammad and Palacheruvatparkum Mullappalli Mammad
Madras High Court · 42 Ind. Cas. 977 : (1917) 6 LW 600 : (1917) 33 MLJ 430
Penal Code, 1860 (IPC) — Section 370
High Courts24 Aug 1917
Bharat Ramanuj Das Mahanta Vs Ishan Chandra Haldar and Others
Calcutta High Court · 43 Ind. Cas. 212
Transfer of Property Act, 1882 — Section 99
High Courts24 Aug 1917
Padma Lochan Patar Vs Girish Chandra Kit
Calcutta High Court · (1919) ILR (Cal) 168
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 6 Rule 17Limitation Act, 1963 — Section 19
High Courts24 Aug 1917
Pitambar Dhal and Another Vs Baidya Nath Sit and Others
Calcutta High Court · 43 Ind. Cas. 374
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(c), Order 9 Rule 4
High Courts24 Aug 1917
Aslam Mea and Others Vs Emperor
Calcutta High Court · 46 Ind. Cas. 528
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts24 Aug 1917
Padma Lochan Patar Vs Giris Chandra Kil
Calcutta High Court · 45 Ind. Cas. 241
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1908 — Section 19
High Courts24 Aug 1917
Umesh Chandra Dutta by his Father and Next Friend Jugal Kishore Dutta Vs Joy Nath Das and Others
Calcutta High Court · 43 Ind. Cas. 779
High Courts24 Aug 1917
Vellayappa Moothan Vs Krishna Moothan and Others
Madras High Court · AIR 1918 Mad 258 : (1918) 34 MLJ 32
Limitation Act, 1963 — Article 115, 61, 62
High Courts24 Aug 1917
Rajagopalachar Vs Sundaram Chetty and Others
Madras High Court · 45 Ind. Cas. 333 : (1917) 33 MLJ 696
High Courts23 Aug 1917
Madhu Sudan Mahato and Others Vs Midnapore Zemindari Co.
Calcutta High Court · 46 Ind. Cas. 129
Bengal Tenancy Act, 1885 — Section 159, 159(b), 167, 179Transfer of Property Act, 1882 — Section 10
High Courts23 Aug 1917
C. T. M. N. R. Vellayappa Chettiyar and Others Vs Unnamalai Achi
Madras High Court · 42 Ind. Cas. 573 : (1917) 6 LW 687
Limitation Act, 1908 — Article 60
High Courts23 Aug 1917
Visvanatha Pandara Sannadhi alias Sundara Pandara Sannadhi Vs South India Bank, Ltd. and Others South India Bank, Ltd. Vs Visvanatha Pandara Sannadhi alias Sundara Pandara Sannadhi and Others
Madras High Court · 42 Ind. Cas. 609 : (1917) 6 LW 712
High Courts22 Aug 1917
Moni Lal Seal Vs Nepal Chandra Pal and Others
Calcutta High Court · 43 Ind. Cas. 511
Civil Procedure Code, 1908 (CPC) — Section 141English Lunacy Act, 1890 — Section 314Lunacy Act, 1912 — Section 63
High Courts22 Aug 1917
Bandiram Mookerjee Vs Purna Chandra Roy
Calcutta High Court · 43 Ind. Cas. 758
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21(1)Civil Procedure Code, 1908 (CPC) — Section 100, 99
High Courts22 Aug 1917
Jagat Chandra Acharji and Another Vs Syama Charan Bhattacharjee and Others
Calcutta High Court · 44 Ind. Cas. 999