Privy Council16 May 1916
Manche Kojo Ababio IV Vs Quartey and Another
Privy Council · (1917) AIR(PC) 253
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,964 of 61,203
High Courts16 May 1916Dismissed
Tursi Vs Mohan
Allahabad High Court · AIR 1916 All 280 : 35 Ind. Cas. 302
High Courts15 May 1916
Dwarika Nath Roy Chowdhury Vs Mathura Nath Roy Chowdhury and Others
Calcutta High Court · 34 Ind. Cas. 833
Bengal Tenancy Act, 1885 — Section 155, 188
High Courts15 May 1916
Peari Mohan Kundu Vs Mohini Kanta Saha Choudhury and Others
Calcutta High Court · 34 Ind. Cas. 855
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 15
High Courts15 May 1916Allowed
Mahomed Ismail Ariff Vs Hajee Ahmed Moola Dawood and Mahomed Suleiman Ismailjee
Bombay High Court · (1916) 18 BOMLR 611
High Courts15 May 1916Allowed
Malraju Lakshmi Venkayyamma Vs Venkata Narsinha Appa Rao Parthasaradhi Appa Rao Vs Malraju Lakshmi Venkayyamma
Bombay High Court · (1916) 18 BOMLR 651
Privy Council15 May 1916
Mahomed Ismail Ariff and others Vs Ahmed Moolla Dawood and another
Privy Council · (1916) AIR(PC) 132
Privy Council15 May 1916
Sri Rajah Malraju Lakshmi Venkayyamma Rao Bahadur and another Vs Sri Rajah Venkata Narasimha Appa Rao Bahadur and others
Privy Council · (1916) AIR(PC) 9
High Courts15 May 1916Dismissed
Muhammad Abdul Jalil, Shams-ul-Ulema Vs Babu Ram Dayal and Others
Allahabad High Court · 34 Ind. Cas. 357
High Courts15 May 1916Dismissed
Fazal Ahmad Vs Wesal-ud-din and Another
Allahabad High Court · AIR 1916 All 107 : 35 Ind. Cas. 742
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts15 May 1916
Wesal-Ud-Din and Another Vs Fazal Ahmad
Allahabad High Court · (1916) ILR (All) 481
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts13 May 1916Dismissed
Goswami Sri Raman Lalji Maharaj and Another Vs Hari Das
Allahabad High Court · AIR 1916 All 233 : 34 Ind. Cas. 364
Succession Certificate Act, 1889 — Section 4(1)Succession Certificate Act, 1889 — Section 4(1)Succession Certificate Act, 1889 — Section 4(1)
High Courts12 May 1916
Kamal Mandal and Another Vs Emperor
Calcutta High Court · 38 Ind. Cas. 970
Criminal Procedure Code, 1898 (CrPC) — Section 35(1)
High Courts12 May 1916
Ganga Narayan Dutta Vs Indra Narayan Saha and Others
Calcutta High Court · 35 Ind. Cas. 49
High Courts12 May 1916
Manmotha Nath Chatterjee and Others Vs Ganga Giri Gossain and Another
Calcutta High Court · 36 Ind. Cas. 129
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)(1)
High Courts12 May 1916Allowed
Maharaja Ram Narayan Singh Vs Adhindra Nath Mukhurji
Bombay High Court · (1916) 18 BOMLR 862
Transfer of Property Act, 1882 — Section 59
Privy Council12 May 1916
Maharaj Ram Narayan Singh Vs Adhindra Nath Mukherji and others
Privy Council · (1916) AIR(PC) 169
High Courts12 May 1916Disposed Of
Raja Ram Singh and Others Vs Raja Narain Lal Minor under the Guardianship of Raghunandan Lal
Allahabad High Court · AIR 1916 All 229 : 35 Ind. Cas. 326
High Courts12 May 1916Allowed
Ganga Dahal Rai and Another Vs Musammat Gaura
Allahabad High Court · AIR 1916 All 327 : 35 Ind. Cas. 46
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 11
High Courts12 May 1916Disposed Off
Shambhu Nath and Others Vs Emperor
Allahabad High Court · AIR 1916 All 100(1) : 35 Ind. Cas. 832