High Courts10 Sept 1917
Bai Jayagavri Vs Purshotamdas Sunderlal
Bombay High Court · AIR 1917 Bom 15 : (1918) 20 BOMLR 177
Transfer of Property Act, 1882 — Section 41
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,960 of 61,309
High Courts10 Sept 1917
Sowbagia Ammal Vs Manicka Mudaliar and Others
Madras High Court · (1917) 33 MLJ 601
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts10 Sept 1917
Sowbagia Ammal Vs Manika Mudali and Others
Madras High Court · 42 Ind. Cas. 975 : (1917) 6 LW 701
Transfer of Property Act, 1882 — Section 99
High Courts09 Sept 1917
Badri Prasad Vs Emperor
Allahabad High Court · AIR 1918 All 326 : 42 Ind. Cas. 914(1)
Penal Code, 1860 (IPC) — Section 192
High Courts07 Sept 1917
In Re: Ravri Manikyam and Others
Madras High Court · AIR 1918 Mad 164 : 43 Ind. Cas. 95
High Courts07 Sept 1917
Ramachandra Mallya Vs Narayana Hegade and Another
Madras High Court · AIR 1918 Mad 665 : 42 Ind. Cas. 972 : (1918) 7 LW 10
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts05 Sept 1917
Subbi Ganpatibhatta Neelmane Vs Ramkrishnabhatta Shankarbhatta
Bombay High Court · AIR 1917 Bom 11 : (1917) 19 BOMLR 919 : 43 Ind. Cas. 233
High Courts05 Sept 1917
Rapaka Viyyanna Vs Parakala Bajamma alias Seshamma
Madras High Court · AIR 1918 Mad 336(1) : 44 Ind. Cas. 120
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts04 Sept 1917
Munugarra Satyalakshmi Naraya and Another Vs Munugarra Jagannadham and Others
Madras High Court · 42 Ind. Cas. 939 : (1917) 6 LW 765 : (1918) 34 MLJ 229
Limitation Act, 1963 — Article 44
High Courts04 Sept 1917
Subramanian Chetty Vs Vijia Raghunatha Pillai and Others
Madras High Court · AIR 1918 Mad 169 : 44 Ind. Cas. 419 : (1917) 6 LW 769
Specific Relief Act, 1877 — Section 42
High Courts03 Sept 1917Dismissed
Markandrai Kalyanrai Mehta Vs Virendrarai Chandraprasad Desai and Another
Bombay High Court · AIR 1917 Bom 262 : (1917) 19 BOMLR 837 : 42 Ind. Cas. 815
Contract Act, 1872 — Section 251, 263, 43, 62
High Courts03 Sept 1917
Annavarapu Nacharamma Vs Malladi Venkatapayya (Dead) and Others
Madras High Court · 70 Ind. Cas. 903 : (1922) 16 LW 922
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts03 Sept 1917
Vasudeva Mudaliar Vs M.A. Velappa Nadar
Madras High Court · AIR 1918 Mad 297 : 45 Ind. Cas. 401 : (1917) 6 LW 717
Contract Act, 1872 — Section 62, 63, 73
High Courts31 Aug 1917
Chandi Charan Nath Vs Srimati Somla Bibi
Calcutta High Court · 44 Ind. Cas. 254
Bengal Tenancy Act, 1885 — Section 49, 85(2)
High Courts31 Aug 1917
Bai Monghibai Vs Doongersey Lakhmidas
Bombay High Court · AIR 1917 Bom 46 : (1917) 19 BOMLR 887 : 43 Ind. Cas. 273
Transfer of Property Act, 1882 — Section 108
High Courts31 Aug 1917
C.S. Parameswara Ayyan Vs Kittunni Valia Mannadiar alias Puthunana Panikkar and Another
Madras High Court · 43 Ind. Cas. 173 : (1917) 33 MLJ 591
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5, 6
High Courts31 Aug 1917
M. Pattabirama Naidu deceased through his legal representatives T.K.A.L. Balu Naidu, and Others Vs Subramania Chetti and Others
Madras High Court · 45 Ind. Cas. 76 : (1918) 7 LW 438
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5(2)Limitation Act, 1963 — Article 181, 182
High Courts30 Aug 1917
Nensukhdas Shivnaraen Vs Birdichand Anraj
Bombay High Court · AIR 1917 Bom 19 : 43 Ind. Cas. 699
Contract Act, 1872 — Section 192, 238
High Courts30 Aug 1917
Nepusi Bewa Vs Nasiruddin
Calcutta High Court · 45 Ind. Cas. 730
Succession Certificate Act, 1889 — Section 4
High Courts30 Aug 1917Dismissed
Thakur Sri Sri Radha Krishna Chanderji Vs Ram Bahadur
Bombay High Court · (1918) 20 BOMLR 502