Privy Council(1916) 06 PRI CK 0011

Mt. Maqbul Fatima and others vs Amir Hasan Khan and others

Privy Council · Decided on 2 June 1916 · Citation: (1916) AIR(PC) 136

HON’BLE JUDGES
Lords Atkinson and Parker of Waddington, John Edge and Ameer Ali, JJ.

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Judgment

1 paragraphs · 39 words

Lord Atkinson -Their Lordships do not see their way to reverse the decision appealed from, and will humbly advise His Majesty to dismiss the appeal. As the respondents have not appeared, there will be no order as to costs.